High Courts04 Oct 2007
Hira Nath Singh and Others Vs Bihar School Examination Board and Another Bihar School Examination Board and Another Vs Miss Nimunti Soy and Others
Jharkhand High Court · (2008) 56 BLJR 450 : (2008) 1 JCR 186
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 8 of 40
High Courts04 Oct 2007Dismissed
The Workmen of Loyabad Colliery Vs State of Bihar and Others
Jharkhand High Court · (2008) 1 JCR 549
Limitation Act, 1963 — Section 5
High Courts04 Oct 2007Dismissed
Union of India (UOI) Vs Union of India (UOI) and Another
Jharkhand High Court · (2007) 10 JH CK 0007
High Courts04 Oct 2007Allowed
Jiwan Prakash Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 10 JH CK 0002
Penal Code, 1860 (IPC) — Section 138, 406, 420
High Courts03 Oct 2007
Rakesh Kumar Jha Vs Jharkhand State Housing Board and Others Smt. Rani Kumari Vs Ranchi Municipal Corporation
Jharkhand High Court · (2008) 2 JCR 228
High Courts03 Oct 2007Dismissed
Shyama Nand Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 576
High Courts03 Oct 2007Dismissed
Mahadeo Oraon Vs The State of Jharkhand, Director General of Police and D.I.G.
Jharkhand High Court · (2008) 1 JCR 55
High Courts03 Oct 2007
Chhabi Ghosh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 264a
High Courts03 Oct 2007
Dr. Nitya Nand Mishra and Others Vs Vinoba Bhawe University and Others
Jharkhand High Court · (2008) 1 JCR 373
High Courts01 Oct 2007Dismissed
Roy Estate Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 178
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2 , Order 7 Rule 11Constitution of India, 1950 — Article 226, 227
High Courts01 Oct 2007
Express Photo QSS Colour Lab Vs Regional Director, Employee's State Insurance Corporation and Another
Jharkhand High Court · (2007) 4 JCR 470
High Courts01 Oct 2007
Shri Marooti Coke Industries and Shri Marooti S.S.F. Industries Pvt. Ltd. Vs The Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 380
High Courts28 Sept 2007Dismissed
Sanjay Kumar Choubey Vs The State of Jharkhand
Jharkhand High Court · (2008) CriLJ 1168
Criminal Procedure Code, 1973 (CrPC) — Section 205, 251, 317Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts28 Sept 2007Allowed
Mangar Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) CriLJ 1167
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Sept 2007Allowed
Ajit Kumar Mahato and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 09 JH CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 423, 463, 464, 465
High Courts27 Sept 2007Dismissed
Raghab Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 174
High Courts26 Sept 2007Dismissed
The State of Bihar (Now Jharkhand) and Others Vs Hari Lal
Jharkhand High Court · (2011) 2 JCR 223
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 25
High Courts26 Sept 2007Allowed
Anjan Kumar Roy and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 1 JCR 655
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13
High Courts25 Sept 2007Dismissed
State of Jharkhand Vs The Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 246
COMPANIES ACT, 1956 — Section 391, 394Constitution of India, 1950 — Article 12, 131, 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts25 Sept 2007Dismissed
Sachidanand Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 250