COURT ARCHIVE

Jharkhand High Court judgments, 2003

1,222 judgments · page 48 of 62

High Courts05 Mar 2003Dismissed

CCE Vs Telco

Jharkhand High Court · (2003) 108 ECR 48 : (2004) 165 ELT 280

Central Excises and Salt Act, 1944 — Section 11A, 11AC