High Courts31 Mar 2003Dismissed
Sanjit Kumar Sinha and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 2 JCR 501 : (2004) 2 DMC 338 : (2003) 2 JCR 501
Criminal Procedure Code, 1973 (CrPC) — Section 397
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 44 of 62
High Courts31 Mar 2003
Ex-Employees Welfare Society Vs Heavy Engineering Corporation and Others
Jharkhand High Court · (2003) 4 JCR 343
High Courts31 Mar 2003
Smt. Meena Sinha Vs Naresh Kumar and Others
Jharkhand High Court · (2004) 1 ACC 641 : (2004) 1 JCR 267
High Courts31 Mar 2003
Kailash Mondal Vs Smt. Josna Mondal
Jharkhand High Court · (2003) 3 JCR 74
Family Courts Act, 1984 — Section 19(4)
High Courts31 Mar 2003Allowed
Daud Minj and Another Vs State of Bihar and Another
Jharkhand High Court · (2003) 2 JCR 657
Land Acquisition Act, 1894 — Section 18
High Courts28 Mar 2003Dismissed
Md. Lukman Ansari Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 2 DMC 779
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Mar 2003Allowed
Baidhyanath Prasad Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 3 JCR 144
Bihar Government Service (Hindi Examination) Regulations, 1968 — Regulation 8Constitution of India, 1950 — Article 226
High Courts28 Mar 2003Dismissed
Nandu Hembram and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2003) 3 JCR 122
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts28 Mar 2003Dismissed
Kalyan Prasad Banerjee Vs Smt. Meera Devi and Others
Jharkhand High Court · (2003) 51 BLJR 1018 : (2003) 2 JCR 725
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)
High Courts28 Mar 2003Allowed
Raju Ram Vs Jawahar Lal Vishwakarma
Jharkhand High Court · (2003) 2 BLJR 1071 : (2003) 2 JCR 724
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 2003Dismissed
Bihar Gases Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 92
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2003Dismissed
New India Assurance Company Ltd. Vs Smt. Rekha Devi and Others
Jharkhand High Court · (2003) 3 JCR 681
Motor Vehicles Act, 1988 — Section 173
High Courts28 Mar 2003Allowed
Baliram Ojha Vs State of Bihar and Others
Jharkhand High Court · (2003) 4 JCR 344
Constitution of India, 1950 — Article 226
High Courts27 Mar 2003
Makhan Singh and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2003) 2 BLJR 950 : (2003) 3 JCR 148
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 449
High Courts27 Mar 2003
Indian Iron of Steel Company Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · AIR 2004 Jhar 54 : (2004) AIR Jhar HCR 276 : (2004) 2 BankCas 7 : (2003) 2 JCR 483 : (2003) 2 JLJR 466
Constitution of India, 1950 — Article 226
High Courts27 Mar 2003Allowed
Paresh Mandal Vs State of Jharkhand
Jharkhand High Court · (2003) 3 JCR 136
Penal Code, 1860 (IPC) — Section 304B
High Courts27 Mar 2003Dismissed
Pratima Goel Vs Yashwant Sinha
Jharkhand High Court · (2003) 51 BLJR 915 : (2003) 3 JCR 725
Constitution of India, 1950 — Article 324(1)Representation of the People Act, 1951 — Section 8
High Courts27 Mar 2003
Chamari Viswakarma Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 3 JCR 19
High Courts27 Mar 2003Allowed
Md. Imtiyaz Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 2 DMC 186 : (2003) 2 JCR 499
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 15
High Courts27 Mar 2003Allowed
Haripad Rohidas Vs Life Insurance Corporation of India and Others
Jharkhand High Court · (2003) 3 JCR 50
Constitution of India, 1950 — Article 226