High Courts18 Jun 2003Dismissed
Singhbhum Kshetriya Gramin Bank Officer's Association and Others Vs Singhbhum Kshetriya Gramin Bank and Others
Jharkhand High Court · (2003) 3 JCR 192
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 31 of 62
High Courts18 Jun 2003Allowed
Janta Mazdoor Sangh Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 3 JCR 187
Constitution of India, 1950 — Article 226
High Courts18 Jun 2003Allowed
Bihar State Pollution Control Board Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 3 JCR 181
Constitution of India, 1950 — Article 226
High Courts18 Jun 2003
Ashok Kumar Gupta and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 51 BLJR 1693 : (2003) 3 JCR 161
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts18 Jun 2003Dismissed
Vijay Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 256
Bihar Forest (Amendment) Act, 1989 — Section 52, 52(5)Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 33
High Courts18 Jun 2003Allowed
Civil Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 169
Constitution of India, 1950 — Article 226Police Manual Rules — Rule 824, 825, 853A
High Courts18 Jun 2003
Employers in relation to the Management of Nirsa Area of Eastern Coalfields Ltd. Vs Presiding Officer C.G.I.T. No. 1 and Another Workman Represented by their Secretary Rajendra Rahi Vs Employers in relation to the Management of Nirsa Area of Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2003) 4 LLJ 622 : (2003) 2 BLJR 1602 : (2003) 3 JCR 189
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts18 Jun 2003Allowed
Cambridge Trust of India Vs Ranchi University and Others
Jharkhand High Court · (2003) 3 JCR 203
Bihar State Universities Act, 1976 — Section 21Constitution of India, 1950 — Article 226
High Courts18 Jun 2003Dismissed
Anirudha Golder Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 358
Constitution of India, 1950 — Article 341, 342
High Courts18 Jun 2003Dismissed
Indu Builders Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 BLJR 1455 : (2003) 3 JCR 360
Bihar Co-operative Societies Act, 1935 — Section 48, 48(1)Constitution of India, 1950 — Article 226
High Courts18 Jun 2003Allowed
DLF Power Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2004 Jhar 85 : (2004) AIR Jhar HCR 422 : (2003) 10 AllIndCas 445 : (2003) 3 JCR 363
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 27
High Courts18 Jun 2003
Mithilesh Kumar and Others Vs S. Manoharan and Others
Jharkhand High Court · (2003) 2 BLJR 1458
High Courts18 Jun 2003Allowed
Employees in Relation to the Management of Katras Project Area of BCCL Vs The Presiding Officer and Others
Jharkhand High Court · (2003) 4 LLJ 54 : (2003) 3 JCR 773 : (2004) 1 LLJ 534
Industrial Disputes Act, 1947 — Section 10
High Courts18 Jun 2003
Manish Kumar Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 2 JCR 372
Constitution of India, 1950 — Article 226
High Courts18 Jun 2003Dismissed
Suraj Bhuiyan @ Lakar Bhuiyan Vs State of Jharkhand
Jharkhand High Court · (2003) 2 BLJR 1644
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Jun 2003Allowed
Israil Mian @ Israil Ansari Vs State of Bihar
Jharkhand High Court · (2004) CriLJ 1499 : (2003) 4 JCR 653 : (2003) 3 JLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 340, 344, 351
High Courts17 Jun 2003Allowed
Dhananjay Mishra and Vijay Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 484
Constitution of India, 1950 — Article 226
High Courts17 Jun 2003Allowed
A.K. Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 471
Constitution of India, 1950 — Article 226
High Courts17 Jun 2003
Sister Augustina and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 287
High Courts17 Jun 2003
Smt. Kamla Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 167