High Courts08 Jul 2003Dismissed
Chandra Kant Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2004) 4 JCR 78
Bihar Pension Rules, 1950 — Rule 46Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 28 of 62
High Courts07 Jul 2003Allowed
Dukhharan Mandal alias Dukhu Vs State of Jharkhand
Jharkhand High Court · (2003) CriLJ 4248 : (2003) AIR Jhar HCR 1147 : (2003) 10 AllIndCas 427
Penal Code, 1860 (IPC) — Section 376
High Courts07 Jul 2003Dismissed
Manoranjan Trivedi Vs MECON Limited and Others
Jharkhand High Court · (2004) 101 FLR 112 : (2004) 1 LLJ 791 : (2004) 2 JCR 403
High Courts07 Jul 2003Allowed
Ranbir Singh Vs Control Coal fields Ltd. and Others
Jharkhand High Court · (2003) 3 JCR 445
Constitution of India, 1950 — Article 226
High Courts07 Jul 2003
Gossner Evangelical Lutheran Church Vs State of Bihar and Others
Jharkhand High Court · (2004) 2 BLJR 1438 : (2004) 3 JCR 385
Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 6
High Courts07 Jul 2003
Anand Mohan Vs Binoba Bhave University and Others
Jharkhand High Court · (2003) 3 JCR 301
High Courts07 Jul 2003
Employer in relation to the Management of Central Mine Planning and Design Institute Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 3 JCR 647
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2, 2(F), 2(K)Mines Act, 1952 — Section 2(J), 48
High Courts05 Jul 2003Allowed
Malindo Marandi Vs State of Bihar
Jharkhand High Court · (2003) CriLJ 4431 : (2003) AIR Jhar HCR 1264
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jul 2003Dismissed
Provatendu Banerjee and Another Vs Eastern Coalfields Limited and Others
Jharkhand High Court · (2004) 2 JCR 145b
Constitution of India, 1950 — Article 226
High Courts04 Jul 2003Dismissed
State of Jharkhand Vs Raman Mahto Raman @ Ramana Mahto, Nato Ganjhu and Others, Kunjal Ganjhu and Raman Mahto Vs State of Jharkhand
Jharkhand High Court · (2003) CriLJ 3262 : (2003) AIR Jhar HCR 898 : (2003) 2 BLJR 1460 : (2003) 3 JCR 277 : (2003) 3 JLJR 559
Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts04 Jul 2003Allowed
Arihant Sahkari Grih Nirman Samitee Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2004) 1 JCR 462
Constitution of India, 1950 — Article 226
High Courts04 Jul 2003
Bihar Rajya Lok Swasthya Abhiyantram Vibhag Karamchari Sangh Zila Sakha Vs State of Bihar and Others
Jharkhand High Court · (2004) 2 JCR 288
Constitution of India, 1950 — Article 226
High Courts03 Jul 2003
Gupteshwar Singh Vs State of Bihar and Others
Jharkhand High Court · (2004) 2 JCR 317
Constitution of India, 1950 — Article 226
High Courts03 Jul 2003Dismissed
Raja Ram Sharma Vs Ranchi Municipal Corporation and Another
Jharkhand High Court · (2004) 2 JCR 5
Bihar and Orissa Municipal Act, 1922 — Section 42Constitution of India, 1950 — Article 226Municipality of ficer and Servant (Appointment, Duties Disciplines and Appeal) Rules — Rule 4
High Courts03 Jul 2003Dismissed
Mukti Prasad Rai and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2003) 3 JCR 641
Penal Code, 1860 (IPC) — Section 114, 302, 307, 34
High Courts03 Jul 2003Dismissed
Kauleshwar Sharma Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2003) 3 JCR 711
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts03 Jul 2003
John Kujur Vs State of Bihar and Others
Jharkhand High Court · (2003) 3 JCR 722
Constitution of India, 1950 — Article 226House Rent Allowance Rules, 1980 — Rule 5
High Courts02 Jul 2003Dismissed
Minerals and Minerals Ltd. Vs State of Bihar and Others
Jharkhand High Court · AIR 2004 Jhar 14 : (2003) AIR Jhar HCR 905 : (2003) 3 JCR 265 : (2003) 2 JLJR 750
Mineral Concession Rules, 1960 — Rule 22, 54
High Courts02 Jul 2003Dismissed
Tata Iron and Steel Company Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2003) 4 JCR 456
High Courts02 Jul 2003Allowed
Prakash Iron and Steel Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2004 Jhar 1 : (2003) AIR Jhar HCR 912 : (2003) 10 AllIndCas 546 : (2003) 3 JCR 299 : (2003) 3 JLJR 308