High Courts24 Jul 2003
Md. Muslim Ansari and Others Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2003) 4 JCR 64
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2003
1,222 judgments · page 24 of 62
High Courts24 Jul 2003Allowed
Jitendra Kumar, Kamal Narayan Prasad and Sudershan Kumar and Others Vs Jharkhand Intermediate Education Council Rameshwaram and Others
Jharkhand High Court · (2003) 3 JCR 258
Constitution of India, 1950 — Article 14, 226
High Courts24 Jul 2003Allowed
Balram Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 87
Constitution of India, 1950 — Article 226
High Courts24 Jul 2003Allowed
Sanjeev kumar Verma Vs Union of India (UOI) and Others
Jharkhand High Court · (2004) 2 JCR 367
Constitution of India, 1950 — Article 226
High Courts24 Jul 2003Allowed
Anil Kumar Garg Vs Coal India Limited and Others
Jharkhand High Court · (2003) 3 JCR 761
Conduct, Discipline and Appeal Rules, 1978 — Rule 27.0Constitution of India, 1950 — Article 226
High Courts23 Jul 2003Dismissed
Chandrika Mishra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 657
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts23 Jul 2003Allowed
Manju Shankar Singh Vs Mansur Ahmad Khan
Jharkhand High Court · (2004) 2 JCR 350
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 2
High Courts22 Jul 2003
Green Woods Vs Regional Labour Commissioner and Others
Jharkhand High Court · (2004) 1 JCR 238 : (2004) 105 FJR 1107 : (2004) 3 LLJ 377
Constitution of India, 1950 — Article 12Contract Labour (Regulation and Abolition) Act, 1970 — Section 12Minimum Wages Act, 1948 — Section 2, 20(1), 20(2)
High Courts22 Jul 2003Dismissed
Naresh Prasad Mehta and Another Vs State of Bihar and Another
Jharkhand High Court · (2003) 2 DMC 718
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts22 Jul 2003Dismissed
Bipin Bihari Singh Vs State of Bihar and Others
Jharkhand High Court · (2003) 3 JCR 510 : (2003) 3 BC 593
Constitution of India, 1950 — Article 226
High Courts22 Jul 2003Allowed
Sheo Shankar Lall and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 3 BLJR 2183 : (2004) 2 JCR 375
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(2), 8, 8(4)
High Courts22 Jul 2003
Rakesh Kumar Jha Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2003) 3 JCR 745
Constitution of India, 1950 — Article 21, 226Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 26, 32, 33
High Courts22 Jul 2003Allowed
Sumant Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 759
Constitution of India, 1950 — Article 226
High Courts22 Jul 2003
Rustam Ali Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 4 JCR 62
Constitution of India, 1950 — Article 226
High Courts22 Jul 2003Dismissed
United Machines Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2004) 1 BC 295 : (2003) 4 JCR 80
Constitution of India, 1950 — Article 226
High Courts22 Jul 2003Dismissed
R.K. Automobile, Auto World, Union Motors, Raj Kumar Dua and Gopal Moonka @ Gopal Chandra Moonka Vs State of Bihar and Others
Jharkhand High Court · (2004) 2 ACC 527 : (2004) 2 JCR 369
Bihar Motor Vehicles Taxation Act, 1994 — Section 23, 6Bihar Motor Vehicles Taxation Rules, 1930 — Rule 4Motor Vehicles Act, 1988 — Section 2(27), 2(28)
High Courts22 Jul 2003Dismissed
Shyam Charan Lohar Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2004) CriLJ 1928 : (2004) AIR Jhar HCR 1124 : (2003) 3 JLJR 787
Penal Code, 1860 (IPC) — Section 300
High Courts21 Jul 2003Allowed
Mrs. Arti Gupta and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 4 JCR 493
Constitution of India, 1950 — Article 226
High Courts21 Jul 2003
State of Bihar and Others Vs Smt. Madhuri Devi
Jharkhand High Court · (2003) 4 JCR 304
Contempt of Courts Act, 1971 — Section 19(1)
High Courts21 Jul 2003
Bharat Coking Coal Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2003) 3 JCR 427
Constitution of India, 1950 — Article 226