High Courts26 Nov 2001Partly Allowed
Lalan Prasad Vs State of Jharkhand
Jharkhand High Court · (2001) 11 JH CK 0032
Penal Code, 1860 (IPC) — Section 279, 307, 427
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 3 of 35
High Courts26 Nov 2001
Ram Chandra Kunwar and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 11 JH CK 0023
High Courts26 Nov 2001
Shakti Steel Pipes Vs State of Jharkhand and Another
Jharkhand High Court · (2001) 11 JH CK 0021
Bihar Finance Act, 1981 — Section 14, 3, 4
High Courts26 Nov 2001Dismissed
Raj Store and Others Vs Bihar State Agricultural Marketing Board and Others Shankar Lal Agarwal and Others Vs Bihar State Agricultural Marketing Board and Others Tilakraj Chhabra and Others Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 68
Bihar Agricultural Produce Markets Act, 1960 — Section 15, 18, 27, 29, 30Bihar Agricultural Produce Markets Rules, 1975 — Rule 61, 67, 98
High Courts26 Nov 2001
Surji Devi and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 11 JH CK 0012
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16, 2Constitution of India, 1950 — Article 226
High Courts26 Nov 2001Dismissed
Anjani Kumar Srivastava Vs State of Bihar and Others
Jharkhand High Court · (2001) 11 JH CK 0010
High Courts26 Nov 2001Allowed
Astha and Another Vs Ranchi University and Others
Jharkhand High Court · (2001) 11 JH CK 0002
High Courts23 Nov 2001
Dipan Ram, Narayan Prasad, Ram Kumari Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 11 JH CK 0037
High Courts23 Nov 2001Allowed
Chandra Kishore Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2001) 11 JH CK 0014
Bihar Reorganisation Act, 2000 — Section 72, 73, 74
High Courts20 Nov 2001Dismissed
Director (Personnel), BCCL Vs The Regional Labour Commissioner, Dhanbad and Others
Jharkhand High Court · (2001) 11 JH CK 0031
High Courts20 Nov 2001Dismissed
Suriti Rawat etc. Vs Unit Trust of India and Others
Jharkhand High Court · (2001) 11 JH CK 0028
Constitution of India, 1950 — Article 14, 21, 300A, 39F, 46Unit Trust of India Act, 1963 — Section 19, 21(1)(4), 22
High Courts20 Nov 2001Dismissed
Suriti Rawat and Others Vs Unit Trust of India and Others
Jharkhand High Court · (2001) 11 JH CK 0027
Constitution of India, 1950 — Article 14, 21, 300, 39F, 46Unit Trust of India Act, 1963 — Section 19, 19(1), 21, 21(1), 21(4)
High Courts20 Nov 2001Dismissed
Nandji Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 93 FLR 576
Bihar Medical Education Service Cadre and Appointments to its Cadre Post Rules, 1997 — Rule 5(GA), 5(KA)Constitution of India, 1950 — Article 309
High Courts20 Nov 2001Dismissed
Hindustan Copper Ltd. and Another Vs Government of India, Ministry of Labour and Others
Jharkhand High Court · (2001) 11 JH CK 0022
Industrial Disputes Act, 1947 — Section 10, 10(I
High Courts20 Nov 2001
Bihar Rajya Vidyut Mazdoor Union Vs Bihar State Electricity Board
Jharkhand High Court · (2002) CRLJ 2737 : (2002) 0 AIR JHAR HCR 560 : (2001) 1 JLJR(Jhar) 305
High Courts20 Nov 2001
Varuna Verma, Arvind Kumar and Another Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 97
High Courts20 Nov 2001Allowed
Arun Kumar Prasad Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2001) 11 JH CK 0015
Constitution of India, 1950 — Article 226
High Courts20 Nov 2001Allowed
Kulwant Singh Vs State of Jharkhand and Another
Jharkhand High Court · AIR 2002 Jhar 85 : (2002) 2 ACC 105
Central Motor Vehicles Rules, 1989 — Rule 13Motor Vehicles Act, 1988 — Section 3(2)
High Courts20 Nov 2001Dismissed
R.V.K. Singh Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2001) 11 JH CK 0008
High Courts20 Nov 2001
Balwant Singh and Another Vs State of Bihar and Others
Jharkhand High Court · (2001) 11 JH CK 0007
Manipur Police Service Rules, 1965 — Rule 14(3), 15(4), 16, 24, 5(1)