High Courts19 Apr 2001
Jagawa Oraon Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0033
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 25 of 35
High Courts19 Apr 2001Dismissed
Assistant Superintendent of Post Offices, Garhwa Vs Ram Vinod Ram and Others
Jharkhand High Court · (2001) 04 JH CK 0017
High Courts19 Apr 2001Allowed
Deori Bankira and Others Vs The State of Bihar
Jharkhand High Court · (2001) CrLJ 3579 : (2001) AIR Jhar HCR 145 : (2001) 1 JLJR(Jhar) 289 : (2001) 49 BLJR 1843
Penal Code, 1860 (IPC) — Section 148, 302, 34, 364, 452
High Courts17 Apr 2001Dismissed
Prashant Kumar Gupta Vs Bihar State Electricity Board and Others
Jharkhand High Court · 2001 AIR Jhar 43 : (2001) 1 JLJR 255
High Courts16 Apr 2001Allowed
Najmussabah Vs State of Bihar and Others
Jharkhand High Court · (2001) 90 FLR 951
Constitution of India, 1950 — Article 226
High Courts13 Apr 2001
Pratima Goel Vs Yashwant Sinha
Jharkhand High Court · (2001) 04 JH CK 0022
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 107, 79, 8(1), 8(2), 8(3)
High Courts13 Apr 2001Allowed
Automobile Ancillary Industries, Jamshedpur Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2001) 2 LLN 1087 : (2001) 0 LIC 1330 : (2001) 1 JLJR(Jhar) 259 : AIR 2001 Jhar 41
High Courts13 Apr 2001Dismissed
Usha Pandey and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 1 CCC 109
Constitution of India, 1950 — Article 226, 252Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1)(3), 26, 26(1), 33, 5
High Courts12 Apr 2001
Sunil Kumar Sinha Vs State of Bihar and Others
Jharkhand High Court · (2001) 90 FLR 61
High Courts12 Apr 2001Dismissed
Tarkeshwar Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 91 FLR 15
High Courts11 Apr 2001
Ursula Kujur Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0031
High Courts11 Apr 2001
Sylvanues Tirkey Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0030
High Courts10 Apr 2001Allowed
Santosh Kumar Bedi Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 04 JH CK 0021
Electricity (Supply) Act, 1948 — Section 49
High Courts10 Apr 2001Allowed
Jiwan Lal, Hemant Kumar and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 04 JH CK 0019
Chota Nagpur Tenancy (Amendment) Act, 1975 — Section 49Chota Nagpur Tenancy Act, 1947 — Section 46, 46(4)
High Courts09 Apr 2001Dismissed
Jawahar Mahto and Others Vs Bilash Mahto and Others
Jharkhand High Court · (2002) 50 BLJR 334
High Courts09 Apr 2001Dismissed
Oriental Insurance Company Limited Vs Satwinder Kaur and Others
Jharkhand High Court · (2001) 04 JH CK 0035
Motor Vehicles Act, 1988 — Section 140, 166
High Courts09 Apr 2001Allowed
Ranjit Kumar Dey Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2001) 04 JH CK 0029
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 337
High Courts09 Apr 2001
Citizens Cause Vs The State of Jharkhand and others
Jharkhand High Court · AIR 2001 Jhar 68
High Courts09 Apr 2001
Yogeshwar Tiwari Vs State of Jharkhand
Jharkhand High Court · (2001) 04 JH CK 0026
High Courts09 Apr 2001
Citizens' cause Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2001 Jhar 68