Tribunals and Commissions29 Sept 2026
DCIT, Central Circle 25, Delhi Vs New Age Infosys Private Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5470
Income-tax Act, 1961-Section 10(23FB), 68, 69A, 69C, 132, 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
2,552 judgments · page 4 of 128
Tribunals and Commissions29 Sept 2026Partly Allowed
Kavita Vs ITO, Ward-1(3), Muzaffarnagar
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5469
Income-tax Act, 1961-Section 143(3), 139(1)
Tribunals and Commissions29 Sept 2026
JHM Developers Private Limited Vs Income Tax Officer 13(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5468
Income Tax Act, 1961-Section 133(6), 68, 69C
Tribunals and Commissions29 Sept 2026Allowed
Swami Indervesh Foundation Vs CIT (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5467
Income-tax Act-Section 12A, 12AA, 12AB, 80G, clause (i) of proviso to sub-section (5) of Section 80G, 80G(5)(ii), 80G(5)(iv), Explanation 3 to Section 80G(5)Constitution of India-Articles 25, 26
Tribunals and Commissions29 Sept 2026
Indag Rubber Ltd. Vs DCIT, Circle 10(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5465
Income Tax Act, 1961-Section 250, 143(3), 14A, 36(1)(va)Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions29 Sept 2026Allowed
Rajiv Kumar Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5460
Income Tax Act, 1961-Section 45, 68, 69A, 143(3), 147, 148, 149(2), 151, 151(1), 250Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions29 Sept 2026Allowed
Suraj Devi Charitable Trust Vs CIT (Exemptions), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5457
Income Tax Act, 1961-Section 2(15), 12A, 12A(1)(ac)(ii), 12AB, 12AB(1)(ac)(ii), 12AB(4), 80G, 80G(5)(ii), 115TDMPT Act, 1950-Section 22(3A), 22(3B), 63Finance Act, 2016
Tribunals and Commissions29 Sept 2026Allowed
Vocational Education Foundation Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5456
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(iii), 80G, 80G(5)
Tribunals and Commissions29 Sept 2026
DCIT, Central Circle 25 Vs Kamadgiri Exports Private Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5455
Income-tax Act, 1961-Section 132, 148, 143(2), 142(1), 147, 68, 69C
Tribunals and Commissions29 Sept 2026Allowed
Ashish Kumar Verma Vs DCIT, Central Circle-26
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5453
Indian Evidence Act-Section 65B, 658IT Act-Section 270A, 274
Tribunals and Commissions29 Sept 2026Allowed
Kanhiya Lal Gautam Vs ITO Ward-54 (3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5452
Income Tax Act-Section 144, 69
Tribunals and Commissions29 Sept 2026
Viren Chopra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5451
Income Tax Act, 1961-Section 250, 143(3), 142, 68, 115BBE, 145(1), 44ABTaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions29 Sept 2026Allowed
Nakul Rajgarhia and Sons HUF Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5449
Income Tax Act, 1961-Section 153C, 153C(1)(b), 132, 69C, 153D, 150(1), 115BBE, 234A, 234B, 234C, 234D, 153AIndian Evidence Act, 1872-Section 65A, 65B
Tribunals and Commissions29 Sept 2026Allowed
Millenium Education Society Vs Income Tax Officer (Exemption), Rohtak
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5447
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 12AA
Tribunals and Commissions29 Sept 2026Allowed
Archana Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5645
Income Tax Act, 1961-Section 250, 154, 90/90A/91, 143(1), 139(1)Income Tax Rules, 1962-Rule 128(9)
Tribunals and Commissions29 Sept 2026Allowed
BSC Paints Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5643
Income Tax Act, 1961-Sections 153C, 143(3), 37, 153A, 153D, 132, 153C(3)
Tribunals and Commissions29 Sept 2026Allowed
Shri Hari Har Charitable and Welfare Trust Vs ITO (Exemption) Ward IV
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5638
Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(iii), 80G(5B), Explanation 3 to Section 80G, 2(15)
Tribunals and Commissions29 Sept 2026Allowed
Kanhiya Lal Gautam Vs ITO Ward-54 (3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5637
Income Tax Act-Section 144, 69
Tribunals and Commissions29 Sept 2026Allowed
Grid Solutions Oy Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5573
Income Tax Act, 1961-Section 9, 9(1)(i), 90(2), 133A(2A), 143(2), 143(3), 144C(13), 44BBB
Tribunals and Commissions29 Sept 2026Partly Allowed
DCIT, Central Circle-2, Faridabad Vs Aggarwal Vidya Pracharini Sabha
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5610
Income-tax Act, 1961-Section 143(3), 153A, 13(3), 11, 12, 164(2), 133A, 13, 13(1)(c), 13(2), 13(1)(d), 13(2)(a), 13(2)(g), 11(1)(a), 11(2), 11(5), 115BBI, 13(2)(b), 13(1)(3)Finance Act, 2022