COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2013

2 judgments · page 1 of 1

Tribunals and Commissions17 May 2013Appeal allowed

Dorling Kindersley India (P.) Ltd vs Income-tax Officer

Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0001

Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 143(2), Section 143(2)

Tribunals and Commissions10 May 2013Appeal dismissed

Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0002

Income Tax Act, 1961, Section 143(3), Section 143(3), Section 143(3), Section 143(3), Section 250, Section 2