Tribunals and Commissions09 Mar 20161961-Section 6
M/S. Hewlett-Packard India Software Operation Pvt. Ltd. Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2016) 03 ITAT CK 3876
Income Tax Act, 1961-Section 10A, 37, 80HHC, 92CA, 92C(2), 133(6), 143(3), 144C, 144C(5), 234B, 234D
