Tribunals and Commissions07 Jun 2024Allowed
M/S. KCC Buildtech Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 69C, 132, 143(3), 153A, 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 1 of 27
Tribunals and Commissions06 Jun 2024Allowed
Narwal Finance Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0021
Income Tax Act, 1961 — Section 68, 143(2), 143(3), 271(1)(C)
Tribunals and Commissions06 Jun 2024Allowed
Jan Swasthya Sahyog Vs DCIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0020
Income Tax Act, 1961 — Section 11(1)(d), 11(5), 12A, 142(1), 143(1), 143(3)
Tribunals and Commissions06 Jun 2024Allowed
Mewat Grit Udyog Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0019
Income Tax Act, 1961 — Section 40(a)(ia), 143(1)(c), 143(3), 154, 219, 237, 239, 240, 240(b), 243C, 244A 254, 263
Tribunals and Commissions06 Jun 2024Allowed
Gurvinder Singh Duggal Vs ACIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0018
Income Tax Act, 1961 — Section 69A, 69C, 115BBE, 132, 143(1), 143(2), 143(3), 147, 153A, 153C, 153D, 154, 250
Tribunals and Commissions06 Jun 2024Allowed
Kurukshetra Expressway Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0017
Income Tax Act, 1961 — Section 32, 32(1)(ii), 143(2), 143(3)
Tribunals and Commissions06 Jun 2024Allowed
M/S. Ganga Cotton & Allied Industries Ltd Vs ITO
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0016
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 106, 143(3), 144
Tribunals and Commissions05 Jun 2024Allowed
Raj Krishan Jain Charitable Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0015
Income Tax Act, 1961 — Section 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii)
Tribunals and Commissions05 Jun 2024Allowed
Ramesh Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0014
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 133(6), 144, 147, 148, 156, 250
Tribunals and Commissions05 Jun 2024Dismissed
Instronics Limited Vs ITO
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0013
Income Tax Act, 1961 — Section 6(2), 36(1)(vii), 36(2), 143(3)
Tribunals and Commissions05 Jun 2024Allowed
Firestone Industrial Products INC Vs ACIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0012
Income Tax Act, 1961 — Section 48, 112(1)(ii), 112(1)(c)(i), 112(1)(c)(ii), 112(1)(c)(iii), 133(6), 270A
Tribunals and Commissions05 Jun 2024Partly Allowed
Ajay Enterprises Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0011
Income Tax Act, 1961 — Section 14A, 40A, 40(a)(ia), 43B, 43B(f), 143(1), 194C
Tribunals and Commissions04 Jun 2024Dismissed
ACIT Vs Usha Breco Ltd
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0010
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40A(7), 68, 127, 133(6), 143(3)
Tribunals and Commissions04 Jun 2024Dismissed
ACIT Vs Aqua Electronic & Solutions P. Ltd.,
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 69C, 133(6), 143(3), 147, 153A
Tribunals and Commissions04 Jun 2024Dismissed
ACIT Vs Knowledge Infrastructure Systems Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0008
Income Tax Act, 1961 — Section 92CA(3), 143(1), 143(2), 143(3)
Tribunals and Commissions04 Jun 2024Allowed
Bigway Marketing Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0007
Income Tax Act, 1961 — Section 37, 143(3)
Tribunals and Commissions04 Jun 2024Partly Allowed
M/S. IHHR Hospitality Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0006
Income Tax Act, 1961 — Section 35D, 36(1)(iii), 37(1)
Tribunals and Commissions04 Jun 2024Partly Allowed
Nisha Goel Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0005
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3)
Tribunals and Commissions04 Jun 2024
ACIT Vs Jindal Poly Films Ltd
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0004
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 69, 153A
Tribunals and Commissions04 Jun 2024Partly Allowed
Mckinsey Knowledge Centre India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 06 ITAT CK 0001
Income Tax Rules, 1962 — Rule 10TCIncome Tax Act, 1961 — Section 92B, 92CA(3), 234B, 270A