Tribunals and Commissions13 Apr 2017Dismissed
Software Technology Parks Of India Vs ACIT
Income Tax Appellate Tribunal · (2017) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 14
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2017
2 judgments · page 1 of 1
Tribunals and Commissions27 Feb 2017Dismissed
Kaling Offset Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2017) 02 ITAT CK 0001
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19