Tribunals and Commissions18 Oct 2019Allowed
M/s. Indian Herbs Specialties Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0158
Income Tax Act, 1961 — Section 14A, 80IC, 80IC(2)(b), 80IC(8)Income Tax Rules 1962 — Rule 8D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
821 judgments · page 1 of 42
Tribunals and Commissions18 Oct 2019Partly Allowed
ACIT Vs M/s Kiran Udyog
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0157
Tribunals and Commissions18 Oct 2019Allowed
M/s. Emergent Ventures India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0156
Income Tax Act, 1961 — Section 14A, 40(a)(i), 143(2), 144, 145(3)Income Tax Rules 1962 — Rule 46A
Tribunals and Commissions18 Oct 2019Dismissed
ACIT Vs M/s. Uttam Enterprises Pvt.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0155
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Oct 2019Dismissed
Chakra Dhari Sureka Vs Asstt. Commissioner of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0154
Income Tax Act, 1961 — Section 144, 153CIncome tax (Appellate Tribunal) Rules, 1963 — Rule 24
Tribunals and Commissions18 Oct 2019Allowed
CRM Services India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0153
Income Tax Act, 1961 — Section 143(3), 144CIncome tax (Appellate Tribunal) Rules, 1963 — Rule 29
Tribunals and Commissions18 Oct 2019Dismissed
Income Tax Officer Vs M/s. Skyline Buildcon Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0152
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Oct 2019Dismissed
ACIT And Ors Vs M/s Offcom Systems Pvt. Ltd. And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0151
Tribunals and Commissions18 Oct 2019Dismissed
Super Auto Centre Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0150
Income Tax Act, 1961 — Section 36, 36(1)(iii)
Tribunals and Commissions18 Oct 2019Dismissed
Reed & Pick Impex (P) Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0149
Income Tax Act, 1961 — Section 36(1)(iii), 142(1), 143(2)
Tribunals and Commissions18 Oct 2019Allowed
Iov Registered Valuers Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0168
Income Tax Act, 1961 — Section 2(15), 12AACompany Act, 2013 — Section 8Companies (Registered Valuers And Valuation) Rules, 2017 — Rule 13
Tribunals and Commissions17 Oct 2019Allowed
Sushruta Education Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0167
Income Tax Act, 1961 — Section 12AA, 80G
Tribunals and Commissions17 Oct 2019Dismissed
ACIT Vs Anil Aggarwal
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0166
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions17 Oct 2019Dismissed
Income Tax Officer Vs Suresh Kumar Goyal
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0165
Tribunals and Commissions17 Oct 2019Dismissed
Income Tax Officer Vs M/S Time Centre For Media And Management And Studies Vs
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0164
Tribunals and Commissions17 Oct 2019Dismissed
Deputy Commissioner Of Income Tax Vs Sheraton International LLC
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0163
Tribunals and Commissions17 Oct 2019Allowed
Whirlpool Of India Ltd. Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0162
Income Tax Act, 1961 — Section 254(4)
Tribunals and Commissions17 Oct 2019Partly Allowed
Bridal Jewellery Mfg. Co. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0161
Income Tax Act, 1961 — Section 92CA(1)
Tribunals and Commissions17 Oct 2019Dismissed
Fazal Frozen Food (P) Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0160
Tribunals and Commissions17 Oct 2019Allowed
M/s. Oriental Structural Engineers Pvt. Ltd. Vs DCIT And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0159
Income Tax Act, 1961 — Section 271(1)(c), 274