Tribunals and Commissions01 May 2019 Allowed
Hemlata Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0017
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 42 of 42
Tribunals and Commissions02 Apr 2019Allowed
Sail Refractory Unit Vs ITO, TDS Ward Bokaro
Income Tax Appellate Tribunal · (2019) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 201(1), 201(1A)