COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2019

822 judgments · page 40 of 42

Tribunals and Commissions03 Jun 2019Partly Allowed

IDP Education India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0105

Income Tax Act, 1961 — Section 92CA(1), 143(1), 143(2), 143(3), 144C, 271(1)(c ), 274Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 10B(a)

Tribunals and Commissions03 Jun 2019Allowed/ Dismissed

Graduate School Of Business Administration And Others Vs JCIT And Others

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0104

Income Tax Act, 1961 — Section 2(15), 11, 11(1)(a), 11(4A), 11(6), 12, 12AA, 32, 143(3)

Tribunals and Commissions03 Jun 2019Dismissed

ACIT Vs Charanjt Singh Sarna

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0103

Income Tax Act, 1961 — Section 2(22)(e), 41, 41(1), 41(1)(b), 68, 132A, 153AIncome-Tax Rules, 1963 — Rule 27

Tribunals and Commissions03 Jun 2019Partly Allowed

Assomac Machines Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0102

Income Tax Act, 1961 — Section 32, 37, 41(1), 36(1)(vii), 40A(2), 40A(3), 40A(2)(b), 41(1), 44(A)(3), 142(1), 143(2), 234BIncome-Tax Rules, 1962 — Rule 6DD (k)

Tribunals and Commissions03 Jun 2019Allowed

Atlantic Realtor Private Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0101

Income Tax Act, 1961 — Section 140, 140A, 143(2), 234A, 234B

Tribunals and Commissions03 Jun 2019Dismissed

DCIT Vs M/s. Diamount Jewels (P) Ltd And Others

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0100

Income Tax Act, 1961 — Section 132, 133A, 145(3)

Tribunals and Commissions03 Jun 2019Dismissed

DCIT Vs M/s. Tulip Star Hotels Ltd. Indra Palace

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0099

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)

Tribunals and Commissions10 May 2019Allowed

M/S Mphasis Limited , Bangalore Vs The Joint Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 3033

Tribunals and Commissions06 May 2019Partly Allowed

Morningstar India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0033

Income Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 143(3), 144C, 154, 920(3)Income-Tax Rules, 1962 — Rule 10D

Tribunals and Commissions06 May 2019Partly Allowed

Black Rock Services India Private Limited Vs Income Tax Officer And Others

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0032

Income Tax Act, 1961 — Section 92(1(3), 92CA(3), 92D, 920(3), 143(3), 1440(5), 144C, 144C(5), 234A, 234B, 234C, 234D, 271(i)(c)Income-Tax Rules, 1962 — Rule 10B, 10D

Tribunals and Commissions06 May 2019 Allowed

TA Steels Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0016

Income Tax Act, 1961 — Section 14A, 139(1), 143(2), 271, 271(1)(c), 274Income Tax Rules, 1962 — Rule 8D

Tribunals and Commissions06 May 2019 Allowed

Contata Solutions Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0015

Income Tax Act, 1961 — Section 10A, 92CA(3), 115JB, 143(3), 144C

Tribunals and Commissions06 May 2019Dismissed

Rajnesh Kumar Agarwal Vs CIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0014

Income Tax Act, 1961 — Section 263

Tribunals and Commissions06 May 2019Dismissed

ACIT Vs Pipal Software Solutions(India) Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0013

Tribunals and Commissions06 May 2019 Allowed

Agilent Technologies Vs ACIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0012

Income Tax Act, 1961 — Section 92CA(3), 92D, 143(3), 144C, 144C(5), 271(1)(c)Income Tax Rules, 1962 — Rule 10D

Tribunals and Commissions06 May 2019 Allowed

Nemi Chand Jain Educational Society Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0011

Income Tax Act, 1961 — Section 2(45), 10, 11, 11(1), 11(1)(a), 11(2), 11(2)(c), 11(7), 139(1)

Tribunals and Commissions06 May 2019 Allowed

Nirmal Kaur Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0010

Income Tax Act, 1961 — Section 144, 147, 148

Tribunals and Commissions03 May 2019Partly Allowed

Pintu Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0009

Income Tax Act, 1961 — Section 68

Tribunals and Commissions03 May 2019 Allowed

Vinay Khaitan Vs Joint Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0008

Income Tax Act, 1961 — Section 143(3), 271(1)(c)

Tribunals and Commissions03 May 2019Dismissed

Manjit Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0007

Income Tax Act, 1961 — Section 40(a)(ia), 68, 271, 271(1)(c), 274