Tribunals and Commissions14 Jun 2019Allowed
Dy. C.I.T And Others Vs Amit Kumar Jain And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0011
Income Tax Act, 1961 — Section 2(22)(e), 56, 57, 80C, 80G,
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 38 of 42
Tribunals and Commissions14 Jun 2019Dismissed
A.C.I.T Vs Oriental Bank Of Commerce Central Account Office
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0010
Income Tax Act, 1961 — Section 14A, 143(3), 260A, 271(1)(c)
Tribunals and Commissions14 Jun 2019Dismissed
DCIT Vs M/s Dwarkadish Spinner Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0009
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions14 Jun 2019Dismissed
Sameer Suneja Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0008
Income Tax Act, 1961 — Section 36(1)(iii)Income Tax Act, 1995 — Section 36(1)
Tribunals and Commissions14 Jun 2019
Radhika Roy And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0007
Income Tax Act, 1961— Section 2 (47), 2(42A), 4, 5, 10, 10(38), 22, 23, 23(1), 24, 25, 27, 45(1A), 45(2), 45(3), 45(4), 45(2A), 46(2), 48,49(4), 50C, 55(2)(a), 56, 56(2), 56(2)(vii), 56(2)(vii)(c), 90, 143(1), 143(3), 144C, 147, 154, 251(1), 251(1)(a), 263, 264,Income Tax Act, 1922 — Section 12B, 50D, 69, 69BDelhi Rent Act, 1995 — Section 6A
Tribunals and Commissions14 Jun 2019
M/S Hardik Garments Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0006
Tribunals and Commissions13 Jun 2019Dismissed
DCIT Vs Haijee Commodities Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0028
Income Tax Act, 1961 — Section 14A, 68, 131, 133(6), 142(1), 143(2), 143(3), 271(1)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions13 Jun 2019Dismissed
Puneet Saluja, C/o Vipin Jain & Associates Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0027
Income Tax Act, 1961 — Section 80IA, 133A, 143(1), 143(3), 271(1), 271(1)(c), 271(1Kc), 271(1X0), 276(c)
Tribunals and Commissions13 Jun 2019 Allowed
M/s Haridwar Iron And Ispat, Rolling Limited Vs Deputy Commissioner Of Income Tax Circle -11(1) New Delhi
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0026
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions13 Jun 2019 Allowed
M/s. Quality Enabled Remote Solutions Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0025
Income Tax Act, 1961 — Section 68, 147, 271(1)(c)
Tribunals and Commissions13 Jun 2019 Allowed
M/s Urmila Devi Charitable Trust Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0024
Income Tax Act, 1961 — Section 10(23C), 12A, 12A(1)(ab), 12AA, 12AA(1), 12AA(3), 132(4)
Tribunals and Commissions13 Jun 2019 Allowed
M/s Saint Kabir Education Society Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0023
Income Tax Act, 1961 — Section 2(15), 9(4), 10(22), 10(23C), 10(23C)(vi), 11, 12, 12A, 12AA, 12AA(1)(b), 13, 13(1)(c)(ii), 13(1)(d), 143(3)
Tribunals and Commissions13 Jun 2019Partly Allowed
Om Welfare And Educational Trust Vs Addl. CIT(E)
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0022
Income Tax Act, 1961 — Section 11, 12, 12AA, 80G, 80G(5)(vi)Income Tax Rules, 1962 — Rule 12AA
Tribunals and Commissions13 Jun 2019 Allowed
Dalmia Finance Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0021
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions13 Jun 2019 Allowed
Maharaja Aggarsein Charitable Hospital Society Vs CIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0020
Income Tax Act, 1961 — Section 2(15), 10, 11, 12, 12AA, 23C, 80G, 80G(5), 80G(5)(i), 80G(5)(ii), 80G(5)(iii), 80G(5)(iv), 80G(5)(v), 80G(5)(vi), 80G(5)(vii)Companies Act, 1956 — Section 25
Tribunals and Commissions13 Jun 2019 Allowed
Rakesh Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0019
Income Tax Act, 1961 — Section 54, 54F, 142(1), 143(2), 143(3), 271, 271(1), 271(1)(c), 274
Tribunals and Commissions12 Jun 2019Dismissed
DCIT Vs Shree Jee Apparels Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0042
Income Tax Act, 1961 — Section 143(3), 144, 145, 147, 271(l)(c)
Tribunals and Commissions12 Jun 2019Dismissed
ACIT Vs Sandhu Contractors Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0041
Income Tax Act, 1961 — Section 32(1)(iia), 147
Tribunals and Commissions12 Jun 2019 Partly Allowed
Saroj Bhadana Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0040
Income Tax Act, 1961 — Section 24(a), 69, 133(6), 142(1), 143(1), 143(2), 144(1)
Tribunals and Commissions12 Jun 2019 Allowed
Mantola Cooperative Thrift & Credit Society Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0039
Income Tax Act, 1961 — Section 80P, 80P(2)(d), 80P(2)(a)(i), 143(3), 147, 271(1)(c)Constitution Of India, 1950 — Article 136