COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2019

822 judgments · page 37 of 42

Tribunals and Commissions28 Jun 2019Allowed

Shivsagar Builders P. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0095

Income Tax Act, 1961 — Section 5, 5(1), 10(2)(iii), 23, 23(1), 23(2), 28, 36(1)(iii), 48, 70, 133(6), 142(1), 142(2), 143(2), 143(3), 156, 234A, 234B, 234C, 271CIncome-Tax Rules, 1962 — Rule 46A

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Tribunals and Commissions26 Jun 2019Dismissed

DCIT Vs Florentine Estate Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0094

Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ia), 53, 131, 132, 132(4), 133A, 133(6), 139(1), 142(1), 143(2), 143(3), 153A, 153C, 163(3), 194C

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Tribunals and Commissions26 Jun 2019Dismissed

M/s. Satyashiv Shares & Securities Pvt. Ltd Vs Pr. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0093

Income Tax Act, 1961 — Section 33B, 56(2)(viib), 68, 92A, 92BA, 131, 133(6), 139, 142(1), 143(1), 143(2), 143(3), 147, 148, 263

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Tribunals and Commissions25 Jun 2019Allowed

Shyam Kaur (Individual) Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0092

Income Tax Act, 1961 — Section 271, 271(1)(c), 274

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Tribunals and Commissions24 Jun 2019Dismissed

M/s. Mannat Motors (India), 22, Dudial Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0091

Income Tax Act, 1961 — Section 68, 69A, 133(6)Income-Tax Rules, 1962 — Rule 46A

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Tribunals and Commissions24 Jun 2019Allowed

Ashok Kumar Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0090

Income Tax Act, 1961 — Section 154, 200A, 200A(i), 200A(1)(c), 200A(1)(d), 200A(1)(e), 200A(1)(f), 234E

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Tribunals and Commissions24 Jun 2019 Allowed

Ranji Dhawan Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0089

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Tribunals and Commissions24 Jun 2019 Allowed

Malik Enterprises Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0088

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Tribunals and Commissions18 Jun 2019

Addl. CIT, Special Vs Prayag Polytech Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0005

Income Tax Act, 1961 — Section 68, 127(1), 131, 133(6), 142(1), 143(2)Reserve Bank Of India Act, 1934 — Section 45(1)(c)

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Tribunals and Commissions18 Jun 2019Dismissed

DCIT, Rohtak Circle, Rohtak Vs Sunil Ahuja

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0004

Income Tax Act, 1961 — Section 143(3)

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Tribunals and Commissions18 Jun 2019Dismissed

DDIT International Taxation Dehradun Vs Rolv Berg Drive

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0003

Income Tax Act, 1961 — Section 44BB, 44BB(1), 44BB(2), 190, 191, 192, 201(1A), 208, 234B

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Tribunals and Commissions18 Jun 2019Partly Allowed

Regal Buildtech P. Ltd Vs Acit

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0002

Income Tax Act, 1961 — Section 292B, 56(2)(vii), 56(2)(viib)Income Tax Rules, 1962 — Rule 11UA(2), 11UA(2)(b)

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Tribunals and Commissions17 Jun 2019Allowed

Shadab Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0001

Income Tax Act, 1961 — Section 133, 133(6), 234A, 234B, 234C

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Tribunals and Commissions14 Jun 2019 Allowed

Tata Power Delhi Distribution Ltd And Others Vs Addl. C.I.T And Others

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0018

Income Tax Act, 1961 — Section 2(c), 2(17), 12, 28, 32, 40A(3), 40(a)(ia), 43B, 80IA(4)(iv)(c), 80IB, 1151, 1153A, 1153B, 115JBElectricity (Supply) Act, 1948 — Section 5, 57, 57A69

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Tribunals and Commissions14 Jun 2019Partly Allowed