Tribunals and Commissions04 Jul 2019Dismissed
Income Tax Officer Vs Association Of Corporation
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0107
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 35 of 42
Tribunals and Commissions04 Jul 2019 Allowed
Tofee Agricultural Farms Pt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0106
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions04 Jul 2019 Allowed
Uma Sharan Sharma Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0105
Income Tax Act, 1961 — Section 40(a)(ia)
Tribunals and Commissions04 Jul 2019 Allowed
Rishabh Buildwell P. Ltd And Others Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0104
Income Tax Act, 1961 — Section 132, 143(3), 153A, 153A(1)(b), 153B(1), 153B(1)(b), 153D, 254, 271(1)(c), 271AAB
Tribunals and Commissions03 Jul 2019 Allowed
Amit Gupta Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0192
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions03 Jul 2019 Allowed
Magnolia Estates (P) Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0129
Income Tax Act, 1961 — Section 143(2), 143(3), 234B
Tribunals and Commissions03 Jul 2019 Allowed/Disposed Off
M/s. L.T. Foods Ltd (Previously M/s. LT Overseas Ltd) And Others Vs ACIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0128
Income Tax Act, 1961 — Section 14A, 40(a)(ia), 40A(3), 69, 80G, 80HHC, 80IB, 80IB(11A), 132, 142(2A), 143(1), 143(3), 147, 148, 153A, 154, 194C, 234A, 234B, 234D, 244AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions03 Jul 2019Dismissed/ Allowed
Commissioner Of Income Tax Vs M/s Transcend India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0127
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions03 Jul 2019 Allowed
Iffco Tokio General Insurance Co. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0126
Income Tax Act, 1961 — Section 37, 134(4), 143(2), 143(3), 147, 148, 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ITO And Others Vs Sameer Akhil Kachru And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0125
Income Tax Act, 1961 — Section 54F, 143(2), 143(3), 234B, 234C
Tribunals and Commissions03 Jul 2019 Allowed
Nanak Chand Bansal Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0124
Income Tax Act, 1961 — Section 132, 140, 142(1), 143(2), 153A(1)(a)
Tribunals and Commissions03 Jul 2019 Allowed
Tng Retails India Pvt. Ltd Vs JCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0123
Income Tax Act, 1961 — Section 68, 115BE, 115BBE, 139(1), 234B, 250(6), 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ACIT Vs M/s. Brentwoods International Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0122
Income Tax Act, 1961 — Section 133(6)
Tribunals and Commissions03 Jul 2019 Allowed
Anil Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0121
Income Tax Act, 1961 — Section 250(6), 271(1)(c)
Tribunals and Commissions03 Jul 2019Dismissed
ACIT Vs Parag Dalmia
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0120
Income Tax Act, 1961 — Section 69, 143(3), 153A, 271(1)(c)
Tribunals and Commissions03 Jul 2019 Allowed
Rishabh Buildwell P. Ltd And Others Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0119
Income Tax Act, 1961 — Section 132, 132(1), 132(4), 132A, 139, 139(1), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 271(1)(c), 271AAB, 271(1B)
Tribunals and Commissions02 Jul 2019Dismissed
Income Tax Officer Vs M/s. Modipon Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0139
Income Tax Act, 1961 — Section 80VVA, 143(3), 209, 217, 273
Tribunals and Commissions02 Jul 2019Dismissed
DCIT Vs M/s. Punj Lloyd Aviation Private Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0138
Income Tax Act, 1961 — Section 14AEvidence Act, 1872 — Section 114Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions02 Jul 2019Dismissed
ITO Vs M/s Nirvan Clothing Co. Pvt Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0137
Tribunals and Commissions02 Jul 2019Dismissed
DCIT Vs Onicra Credit Rating Agency Of India Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0136
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 43B, 142(1), 143(2)