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Income Tax Appellate Tribunal judgments, 2019

822 judgments · page 33 of 42

Tribunals and Commissions10 Jul 2019 Allowed

Kishore Ajwani Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0079

Income Tax Act, 1961 — Section 139(1), 139(4), 142(1), 144, 147, 148, 234A, 234B, 234C
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Tribunals and Commissions09 Jul 2019 Allowed

Shubhani Engineering & Consultants Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0162

Income Tax Act, 1961 — Section 33B, 142(1), 143(2), 143(2)(ii), 143(3), 144, 158BD, 158BO, 282Code Of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 20
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Tribunals and Commissions09 Jul 2019Partly Allowed

Aggarwal Associates Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0160

Income Tax Act, 1961 — Section J42(1), 44AB, 132, 142(1}, 143(2), 143(3), 145(3), 153A
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Tribunals and Commissions09 Jul 2019Dismissed

DCIT Vs MGF Motors Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0157

Finance Act, 2001 — Section 14AIncome Tax Act, 1961 — Section 14A, 36(1)(iii)Income Tax Rules, 1962 — Rule 8D
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Tribunals and Commissions09 Jul 2019Partly Allowed

Raj Kumar Jain Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0151

Income Tax Act, 1961 — Section 40A(3), 48(3), 143(3)
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