Tribunals and Commissions16 Jul 2019 Allowed
(Late) Shri Mahipal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0013
Income Tax Act, 1961 — Section 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 31 of 42
Tribunals and Commissions16 Jul 2019 Allowed
Gurinder Singh Dillon Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0012
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions16 Jul 2019 Allowed
Aruna Gaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0011
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions16 Jul 2019 Allowed
Satish Kumar Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0010
Income Tax Act, 1961 — Section 250(6), 271(1)(c)
Tribunals and Commissions15 Jul 2019 Allowed
Income Tax Officer Vs AASl (India) Properties In Infrastructure Private Limited
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 131, 132, 133A, 133(6), 142(1), 143(2), 143(3), 147, 148
Tribunals and Commissions15 Jul 2019Allowed
M/s Rita Plastics Pvt. Ltd Vs Income Tax Officer, Ward
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0008
Income Tax Act, 1961 — Section 41(1), 143(3)
Tribunals and Commissions12 Jul 2019 Allowed
Alfa Bhoj Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0035
Income Tax Act, 1961 — Section 37, 40A(3), 69, 143(3), 153A, 271(1)(c), 274
Tribunals and Commissions12 Jul 2019Partly Allowed
Asstt. Commissioner Of Income Tax Vs M/S Triveni Motors
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0034
Income Tax Act, 1961 — Section 43BIncome-Tax Rules, 1962 — Rule 46A, 46A(3)
Tribunals and Commissions12 Jul 2019Allowed
Ganesh Arora Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0033
Income Tax Act, 1961 — Section 69, 127(2), 132, 142(1), 143(2), 143(3)
Tribunals and Commissions12 Jul 2019Dismissed
Gaurav Garg Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0032
Income Tax Act, 1961 — Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C
Tribunals and Commissions12 Jul 2019Dismissed
DCIT Vs M/S. Metlife Global Operations Support Centre Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0031
Tribunals and Commissions12 Jul 2019Dismissed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0030
Income Tax Act, 1961 — Section 69, 148
Tribunals and Commissions12 Jul 2019Dismissed
Income Tax Officer Vs M/S Society For Participatory Research In Asia
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0029
Income Tax Act, 1961 — Section 2(15), 11, 12, 143(3), 271(1)(c)
Tribunals and Commissions12 Jul 2019Dismissed/Allowed
Vijay Sachdev Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0028
Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 154Income-Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions12 Jul 2019Dismissed
M/S Rural Communication AND Marketing Pvt.Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0027
Income Tax Act, 1961 — Section 32, 143(3), 271(1)(c)Income-Tax Rules, 1962 — Rule 5
Tribunals and Commissions12 Jul 2019Allowed
M/S Tara Mercantile Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0026
Income Tax Act, 1961 — Section 56(2)(viia), 56(2)(viib), 68, 142(1), 143(2), 143(3)Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions12 Jul 2019Dismissed
Addl. CIT And Others Vs M/s Oriflame India Pvt. Ltd. (in respect Of erstwhile Silver Oak Labotaries Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0025
Tribunals and Commissions12 Jul 2019Dismissed
ACIT Vs M/s. Minda Corporation Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0024
Income Tax Act, 1961 — Section 14A, 132(1), 143(1), 143(3), 153A
Tribunals and Commissions12 Jul 2019Partly Allowed
Pawan Kumar Singhal Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0023
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 143(3), 146, 201(2), 234A, 234B, 234C, 245HA, 246, 246A, 246A(1), 248, 249, 249(1)(a), 250, 250(4), 250(5), 250(6), 251, 251(1)(a), 251(1)(b), 251(2), 270AA(1)
Tribunals and Commissions12 Jul 2019Dismissed
M/s SMG Estates (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0022
Income Tax Act, 1961 — Section 68, 131, 115BBE, 115BBL, 133(6)