Tribunals and Commissions12 Jul 2019Allowed
Manita, 830, South Civil Lines Vs Pr. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0021
Income Tax Act, 1961 — Section 10(38), 143(3), 263, 263(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 32 of 42
Tribunals and Commissions11 Jul 2019Partly Allowed
Income Tax Officer And Others Vs M/s P. L. & Sons Infrastructure Pvt And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0047
Income Tax Act, 1961 — Section 36(1)(iii), 40A(2)(b), 44AB, 69C, 80G, 143(3)
Tribunals and Commissions11 Jul 2019Dismissed
DCIT Vs Care India Solutions For Sustainable Development
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0046
Income Tax Act, 1961 — Section 2(15), 11, 12A, 12AA, 80G(5)(vi)
Tribunals and Commissions11 Jul 2019 Allowed
M/s. Creative Infrapower Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0045
Income Tax Act, 1961 — Section 68Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions11 Jul 2019Partly Allowed/Dismissed
District Cooperative Bank Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0044
Income Tax Act, 1961 — Section 2(24)(ii), 10(34), 10(345)
Tribunals and Commissions11 Jul 2019Dismissed
Moving Picture Company India Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0043
Income Tax Act, 1961 — Section 115JB, 143(3)
Tribunals and Commissions11 Jul 2019 Allowed
M/s Sporty Solutions P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0042
Tribunals and Commissions11 Jul 2019 Allowed
Anand Mishra Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0041
Tribunals and Commissions11 Jul 2019 Allowed
M.K. Agarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0040
Tribunals and Commissions11 Jul 2019Disposed Off/Dismissed
Dushyant Nagar Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0039
Income Tax Act, 1961 — Section 144, 145
Tribunals and Commissions10 Jul 2019Partly Allowed
M/s. Pernod Ricard India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0091
Income Tax Act, 1961 — Section 14A, 32, 37(1), 40A(3), 40(a)(ia), 92, 92(1), 92B, 92B(1), 92C, 92CA, 92CA(2B), 92D, 92E, 92F, 92F(v), 133(6), 144C(13), 145, 153A, 153C, 194H, 271(1)(c), 292CIncome Tax Rules, 1962 — Rule 8D, 10B(1)(e)
Tribunals and Commissions10 Jul 2019 Allowed
Vodafone Idea Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0090
Income Tax Act, 1961 — Section 133(A), 194H, 201(1), 201(1A), 206C, 271C, 273B, 274(1), 275
Tribunals and Commissions10 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s. True Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0089
Income Tax Act, 1961 — Section 37(1), 132, 142(1)
Tribunals and Commissions10 Jul 2019Dismissed
Navijyoti Vikas Sansthan Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0088
Income Tax Act, 1961 — Section 11, 12, 12AA, 13, 148
Tribunals and Commissions10 Jul 2019Dismissed
DCIT Vs M/s Modi Industries Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0087
Income Tax Act, 1961 — Section 14, 14A, 22, 28Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(iii)
Tribunals and Commissions10 Jul 2019Dismissed
ACIT Vs M/s. Oriental Building & Furnishing Co. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0086
Income Tax Act, 1961 — Section 143(3), 147, 271(1)(c)
Tribunals and Commissions10 Jul 2019Dismissed
ACIT Vs M/s. Oscar Investments Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0085
Income Tax Act, 1961 — Section 14A
Tribunals and Commissions10 Jul 2019Dismissed
DCIT Vs M/s Minda Investment Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0084
Income Tax Act, 1961 — Section 68
Tribunals and Commissions10 Jul 2019Dismissed
DCIT Vs Manisha Juneja Sawhney
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0083
Income Tax Act, 1961 — Section 54, 54F, 54F(a)(ii), 54F(a)(iii), 143(3)
Tribunals and Commissions10 Jul 2019 Allowed
Neeraj Jolly Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0081
Income Tax Act, 1961 — Section 143(2), 144, 147, 148Income Tax Rules, 1962 — Rule 46A