Tribunals and Commissions08 Jul 2019 Allowed
Nikunj Jajodia Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0169
Income Tax Act, 1961 — Section 37(1), 57(1), 143(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 34 of 42
Tribunals and Commissions08 Jul 2019 Allowed
M/s. Sharpline Network Pvt Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0168
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions08 Jul 2019 Allowed
Geeta Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0167
Tribunals and Commissions08 Jul 2019 Allowed
Jai Pal Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0166
Tribunals and Commissions08 Jul 2019 Allowed
Neena Sinha Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0165
Tribunals and Commissions08 Jul 2019 Allowed
Poonam Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0164
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions08 Jul 2019Dismissed/ Allowed
Chander Bhan Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0163
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions05 Jul 2019Partly Allowed/ Dismissed
Krishan Kumar Modi And Others ACIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0191
Income Tax Act, 1961 — Section 68, 69, 69A, 69C, 69D, 132, 132(4), 132(5), 132(11), 132(12), 139(1), 142(1), 143(2), 143(3), 153A, 153B, 153C, 234B, 271(1)(c), 271AAAIncome Tax Rules, 1962 — Rule 115
Tribunals and Commissions05 Jul 2019Partly Allowed/Dismissed
ACIT Vs Krishan Kumar Modi
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0103
Income Tax Act, 1961 — Section 68, 69, 69A, 69B, 69C, 69D, 132, 132(4), 132(5), 132(11), 132(12), 139(1), 142(1), 143(2), 143(3), 153A, 153B, 153C, 234B, 271AAA, 271(1)(c)
Tribunals and Commissions04 Jul 2019 Allowed
M/s Neokraft Global Pvt Ltd Vs D.C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0118
Income Tax Act, 1961 — Section 10A, 40(a)(ia), 139, 195
Tribunals and Commissions04 Jul 2019Dismissed
I.T.O Vs M/s Nilgiri Financial Consultants Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0117
Income Tax Act, 1961 — Section 36(1)(vii)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions04 Jul 2019Dismissed
A.C.I.T Vs M/s Nirguna Balik Satsang Mandal
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0116
Tribunals and Commissions04 Jul 2019 Allowed/Partly Allowed
M/s. Mentor Graphic (India) P. Ltd And Others Vs Deputy Commissioner Of Income Tax And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0115
Income Tax Act, 1961 — Section 10A, 92C(2), 92D, 133(6), 143(2)Income Tax Rules, 1962 — Rule 10B(1)(e), 10D
Tribunals and Commissions04 Jul 2019Dismissed
Anish Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0114
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions04 Jul 2019Dismissed/Partly Allowed
Dy. C.I.T And Others Vs M/s Mahesh Timber Pvt Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0113
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions04 Jul 2019 Allowed
Aithent Technologies Pvt Vs DCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0112
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions04 Jul 2019 Allowed
M/s Oakland Bottlers [P] Ltd Vs D.C.I.T.
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0111
Tribunals and Commissions04 Jul 2019 Allowed
M/s Mavan Breweries Pvt Ltd Vs D.C.I.T.
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0110
Tribunals and Commissions04 Jul 2019 Allowed
Anil Bhalla Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 132, 142(1), 143(2), 153AIncome Tax Rules, 1962 — Rule 46A
Tribunals and Commissions04 Jul 2019 Allowed
M/s Metenere Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0108
Income Tax Act, 1961 — Section 2yi(i)(c), 2(24)(x), 14A, 80IB, 115JB, 115JC, 143(3), 234A, 234B, 234C, 234D, 271, 271(1), 271(i)(c), 271(1)(iii)