Tribunals and Commissions29 Dec 2023Dismissed
DCIT Vs Apple Commodities Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0098
Income Tax Act, 1961 — Section 144, 153C, 250(4)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 1 of 63
Tribunals and Commissions29 Dec 2023Allowed
Parmod Kumar Vs Income-tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0093
Income Tax Act, 1961 — Section 148
Tribunals and Commissions29 Dec 2023Allowed
DCIT Vs Gynia Holding Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0092
Income Tax Act, 1961 — Section 9(1), 6(3)(ii), 132, 132(1), 132A, 153A, 153A(1), 153C, 153C(1), 158BD
Tribunals and Commissions29 Dec 2023Allowed
Tableau International, Unlimited Company The Oval Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0091
Income Tax Act, 1961 — Section 119, 119(2)(a), 131, 133, 143(3), 144C(5), 144C(13), 153, 234B, 234D, 244A, 263, 292B
Tribunals and Commissions29 Dec 2023Dismissed
DCIT Vs Amit Sankhwal
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0090
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 68, 131(1)(d), 132, 133A, 143(1), 143(3), 153A, 153A(1), 154
Tribunals and Commissions29 Dec 2023Allowed
DCIT Vs Wickwood Development Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0089
Income Tax Act, 1961 — Section 9(1), 6(3)(ii), 124, 124(4), 127, 132, 132(1), 132A, 143(2), 143(3), 144C, 153A, 153A(1), 153C, 153C(1)
Tribunals and Commissions29 Dec 2023Allowed
DCIT Vs Rolland Enterprises Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0088
Income Tax Act, 1961 — Section 9(1), 6(3)(ii), 124, 124(4), 127, 132, 132(1), 132A, 143(2), 143(3), 144C, 153A, 153A(1), 153C, 153C(1)
Tribunals and Commissions28 Dec 2023Allowed
Neeraj Garg Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0097
Income Tax Act, 1961 — Section 139, 144C(13), 147
Tribunals and Commissions28 Dec 2023Allowed
BITO-Lagertechnik Bittmann GmbH Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0096
Income Tax Rules, 1962 — Rule 11UA, 11UAAIncome Tax Act, 1961 — Section 48, 50CA, 56(2)(x), 56(2)(x)(a), 143(3), 144C(13), 197, 234A, 270A
Tribunals and Commissions28 Dec 2023Allowed
Oliver Wyman Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0095
Income Tax Act, 1961 — Section 131, 133, 143(3), 144C(13), 153A
Tribunals and Commissions28 Dec 2023Allowed
DCIT Vs iServices Investments Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0094
Income Tax Act, 1961 — Section 124, 127, 132, 132(1), 132A, 143(2), 143(3), 153A, 153A(1), 153C, 153C(1), 158BD
Tribunals and Commissions27 Dec 2023Dismissed
Shyamala Navlakha Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0087
Income Tax Act, 1961 — Section 143(1), 250(6)
Tribunals and Commissions27 Dec 2023Dismissed
SUNBEAM LIGHTWEIGHTING SOLUTIONS PVT. LTD. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0079
Income Tax Rules, 1962 — Rule 8DHaryana General Sales Tax Rules, 1975 — Rule 28CIncome Tax Act, 1961 — Section 2(24)(xviii), 9(1)(vii), 9(2), 14A, 40(a)(i), 40(a)((i)(B), 43(1), 43(6), 90(2), 139(5), 143(3), 195, 250, 264
Tribunals and Commissions27 Dec 2023Partly Allowed
Richa & Co. Vs JCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0078
Income Tax Act, 1961 — Section 40(A)(2)(b), 142(1), 143(1), 143(2), 263
Tribunals and Commissions26 Dec 2023Allowed
Brahma Investments I Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0086
Income Tax Act, 1961 — Section 143(1), 143(1)(a)
Tribunals and Commissions26 Dec 2023Dismissed
DCIT Vs M/s. Impulse International (P) Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0085
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
Tribunals and Commissions26 Dec 2023Allowed
Gyanwati Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0084
Income Tax Act, 1961 — Section 69
Tribunals and Commissions26 Dec 2023Partly Allowed
GSR Industries Vs DDIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0083
Income Tax Act, 1961 — Section 92CA, 92CA(3), 133(6), 143, 143(3), 144C, 144C(1), 144C(13), 144C(15), 153(1)
Tribunals and Commissions26 Dec 2023Allowed
Lex Sportel Vision Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0082
Income Tax Act, 1961 — Section 9(1)(vi), 195, 201, 250(6B)
Tribunals and Commissions26 Dec 2023
Gajendra Singh, Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0081
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 144C(13), 147, 153A, 153C, 254, 260A, 292BIncome Tax Act, 1922 — Section 5(8)