Tribunals and Commissions19 Dec 2023Allowed
Savannah Seeds Private Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0057
Income Tax Act, 1961 — Section 35(2AB)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 3 of 63
Tribunals and Commissions18 Dec 2023Allowed
Amarjeet Singh Aneja Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0067
Income Tax Act, 1961 — Section 234A, 250
Tribunals and Commissions18 Dec 2023Allowed
Nav Bharat Stone Crusher Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0055
Income Tax Act, 1961 — Section 40(B), 44AD, 44AD(2), 143(1), 221(1), 250
Tribunals and Commissions18 Dec 2023Allowed
Super Connections India (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0054
Income Tax Act, 1961 — Section 132, 145(3), 153C, 153D, 234B
Tribunals and Commissions15 Dec 2023Dismissed
Asst.CIT Vs M/S Satya Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0053
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 45, 50C, 56(2)(vi), 56(2)(viii), 69, 69B, 132, 142(1), 143(2), 143(3), 153A, 153C, 234A, 234B
Tribunals and Commissions15 Dec 2023Allowed
Mahagun Real Estate Pvt. Ltd. Vs Asst. CIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0052
Income Tax Act, 1961 — Section 201, 201(1), 201(1A), 201(3), 263
Tribunals and Commissions14 Dec 2023Dismissed
Sports Authority of India Vs JCIT(E)
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0050
Income Tax Act, 1961 — Section 2(15), 11, 12, 12AA, 143(1), 143(1)(a), 143(1)(a)(ii), 154
Tribunals and Commissions14 Dec 2023Dismissed
DCIT Vs ARK Infosolution Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0049
Income Tax Act, 1961 — Section 69A, 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions14 Dec 2023Allowed
ALM Infotech City Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0048
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions14 Dec 2023Dismissed
Amrik Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0047
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 69, 144
Tribunals and Commissions13 Dec 2023Allowed
Sarika Bindal Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0046
Income Tax Act, 1961 — Section 10(38), 69A, 69C, 133(6), 143(3), 144B, 147
Tribunals and Commissions13 Dec 2023Allowed
Finesse International Design Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0045
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 68, 115BBE, 143(3), 153A, 153D, 156, 250, 250(2), 263, 270A(2), 292B
Tribunals and Commissions13 Dec 2023Allowed
H.B. Leasing & Finance Co. Ltd., Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0044
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 43(5), 133(6), 143(3), 271(1)(c)
Tribunals and Commissions13 Dec 2023Dismissed
ITO Vs M/S. K V Global Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0043
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 143(3), 263
Tribunals and Commissions13 Dec 2023Partly Allowed
Service Now Nederland BV Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0042
Income Tax Act, 1961 — Section 9(1)(vii), 90, 143(3), 144C(1), 144C(5), 144C(13), 194J, 195, 234A, 234B, 234C, 234D, 270A, 274
Tribunals and Commissions12 Dec 2023Allowed
Sad Bhawna Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0101
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 119, 143(3), 144, 144C(13), 147, 153C, 254, 260A, 271(1)(c), 292BIncome Tax Act, 1961 — Section 5(8)
Tribunals and Commissions12 Dec 2023Partly Allowed
Dinesh Dahiya Vs Ncome-Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0041
Income Tax Act, 1961 — Section 148, 149(B)
Tribunals and Commissions12 Dec 2023Allowed
Ayursidhha Inc. Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0040
Income Tax Act, 1961 — Section 80IC, 142(1), 143(2), 143(3), 144
Tribunals and Commissions12 Dec 2023Allowed
J.C.B. Welfare Society Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0039
Income Tax Act, 1961 — Section 69A, 144, 250
Tribunals and Commissions12 Dec 2023Allowed
Chandra Pal Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0038
Income Tax Act, 1961 — Section 69C, 131(1A), 132, 132(4), 143(3), 153A, 250