Tribunals and Commissions12 Dec 2023Dismissed
Income Tax Officer Vs M/S. Mam Raj Chunni Lal
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0035
Income Tax Act, 1961 — Section 69, 133A, 133A(3)(iii), 143(2), 143(3), 154, 251(1)(9)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 4 of 63
Tribunals and Commissions12 Dec 2023Partly Allowed
Munesh Devi Vs Dy.CIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0034
Income Tax Act, 1961 — Section 63, 68, 132, 142(1), 143(2), 153, 153C
Tribunals and Commissions11 Dec 2023Allowed
Daksha Bharadwaj Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0037
Income Tax Act, 1961 — Section 132, 143(3), 153C, 234A, 234B, 271(1)(c)
Tribunals and Commissions11 Dec 2023Allowed
DCIT Vs UFO Moviez India Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0036
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii)Income Tax Act, 1961 — Section 14A, 115JB, 115JB(2), 115BBD, 143(3)General Clauses Act, 1897 — Section 10
Tribunals and Commissions11 Dec 2023Allowed
TNSI Retail Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0029
Tribunals and Commissions11 Dec 2023Allowed
Viren Bakhru Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0028
Income Tax Act, 1961 — Section 69A, 143(3)
Tribunals and Commissions11 Dec 2023Partly Allowed
Cameron (Singapore) Pte Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0027
Income Tax Act, 1961 — Section 9(1)(vii), 12(4)(b), 143(3), 144C(5), 144C(13), 234B, 271(1)(c)
Tribunals and Commissions11 Dec 2023Allowed
M/S Mansarover Health Care (P) Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0026
Income Tax Act, 1961 — Section 133A, 143(1), 143(3), 154, 271(1)(c)
Tribunals and Commissions08 Dec 2023Allowed
Boeing India Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0025
Income Tax Act, 1961 — Section 92CA(3), 139(1), 143(3), 144B, 144C, 144C(13), 153, 234A
Tribunals and Commissions08 Dec 2023Dismissed
ACIT Vs Real Impact Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0024
Income Tax Rules, 1962 — Rule 46A, 46A(1), 46(1)(d)Income Tax Act, 1961 — Section 41(1), 41(1)(a), 133(6), 143(1)
Tribunals and Commissions08 Dec 2023Allowed
Vishwa Mittel Bahl Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0023
Income Tax Act, 1961 — Section 54, 54EC, 69A, 143(3), 144C, 144C(5), 144C(13)
Tribunals and Commissions08 Dec 2023Dismissed
DCIT Vs M/S Solitaire Realinfra Private Limited
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0022
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 2(22)(e), 40(a)(ia), 68, 132, 143(3), 153, 153A
Tribunals and Commissions08 Dec 2023Allowed
M/S. Shree Ramanand Industries Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0021
Income Tax Act, 1961 — Section 68, 131, 133(6), 271(1)(c)
Tribunals and Commissions08 Dec 2023Allowed
Ashwin Kapur Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0020
Income-tax (Dispute Resolution Panel) Rules, 2009 — Rule 9Income Tax Act, 1961 — Section 48, 54, 143(3), 144C, 144C(5), 144C(13)
Tribunals and Commissions07 Dec 2023Dismissed
ITO Vs Ram Niwas Sharma
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0015
Income Tax Act, 1961 — Section 68, 143, 147
Tribunals and Commissions07 Dec 2023Allowed
Sunborne Energy Services India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0014
Income Tax Act, 1961 — Section 115JB, 115JC, 271(1), 271(1)(c)
Tribunals and Commissions07 Dec 2023Allowed
Standard Times Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0013
Income Tax Act, 1961 — Section 132, 144, 153A
Tribunals and Commissions07 Dec 2023Dismissed/Allowed
Kirti Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0012
Income Tax Act, 1961 — Section 69A, 132, 143(3)
Tribunals and Commissions07 Dec 2023Allowed
Kaustubh Gupta Vs Pr. C.I.T.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0011
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 263
Tribunals and Commissions06 Dec 2023Allowed/Dismissed
Dy. C.I.T Vs M/S Creamy Foods Ltd
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0099
Income Tax Act, 1961 — Section 69