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Income Tax Appellate Tribunal judgments, 2023

1,252 judgments · page 6 of 63

Tribunals and Commissions30 Nov 2023Allowed/Allowed/Dismissed/Dismissed

M/S Decent Realtech Pvt Ltd Vs Dy. C.I.T

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0097

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6), 27Income Tax Act, 1961 — Section 57, 132, 132(4), 132A, 132(4A)(i), 143(1)(a), 143(3), 147, 148, 153A, 153C, 292C(1)(i)
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Tribunals and Commissions30 Nov 2023Allowed

American Express Services India Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0089

Income Tax Appellate Tribunal Rules, 1963 — Rule 29, 46AIncome Tax Rules, 1962 — Rule 10BCode of Civil Procedure, 1908 — Order 41 Rule 27
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Tribunals and Commissions30 Nov 2023Dismissed

ACIT Vs M/S Advantage Fashion PVT. LTD.

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0088

Income Tax Act, 1961 — Section 2(14), 2(47), 14A, 45, 69, 69C, 132, 132(1), 132(4), 133A, 147, 148, 153A, 153C
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Tribunals and Commissions30 Nov 2023Partly Allowed

Ashok J. Thapar HUF Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0087

Income Tax Act, 1961 — Section 2(47)(v), 22, 24(a), 143(3)Registration Act, 1908 — Section 17Negotiable Instrument Act, 1881 — Section 138
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Tribunals and Commissions30 Nov 2023Partly Allowed

M/S Atlantis Intelligence Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0085

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(24)(x), 14A, 36(1)(va), 40(a)(i), 40(a)(ia), 143(3), 195General Clauses Act, 1897 — Section 10
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Tribunals and Commissions30 Nov 2023Dismissed

Dcit Vs Manuvel Mezhukanal

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0084

Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 119, 131, 133, 143(2), 143(3), 153A, 254(1)
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Tribunals and Commissions30 Nov 2023Dismissed

Rahul Anil Ahuja Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0083

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69A, 80G, 133(6), 142(1), 143(2), 143(3)
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Tribunals and Commissions29 Nov 2023Allowed

Rachna Bajaj Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0099

Income Tax Act, 1961 — Section 68, 133(6), 143(3), 153C, 234B
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Tribunals and Commissions29 Nov 2023Dismissed

Bhim Singh Vs CIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0096

Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(va), 36(1)(va), 43B, 43B(b), 139(1), 143(1)
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Tribunals and Commissions29 Nov 2023Partly Allowed

B4s Solutions Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0095

Income Tax Act, 1961 — Section 10(34), 30, 36, 36(1)(va), 37(1), 143(1), 143(1), 154
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Tribunals and Commissions29 Nov 2023

ACIT Vs DLF Cyber City Developers Ltd,

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0091

Income Tax Act, 1961 — Section 14, 22, 24(a), 27, 27(iiib), 28(i), 32(1), 40(a) (ia), 80A(2), 80IA, 80IA(1), 80IA(4)(iii), 80IA(5), 80AB, 80IB, 80C, 80U, 143(3), 143(3A), 143(3B), 194I, 195, 263Special Economic Zones Act, 2005 — Section 3(8), 51
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Tribunals and Commissions28 Nov 2023Partly Allowed

Amit Laroya Vs ACIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0078

Income Tax Act, 1961 — Section 9, 9(i), 9(ii), 111A, 144C(5), 192, 234B, 270A
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Tribunals and Commissions28 Nov 2023Allowed

Rajinder Kumar Malhotra Vs ITO

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0077

Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 68, 143(3)
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Tribunals and Commissions28 Nov 2023Allowed

Rahul Yadav Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0076

Income Tax Act, 1961 — Section 68, 119, 131, 133, 143(3), 153C
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