COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2023

1,252 judgments · page 8 of 63

Tribunals and Commissions20 Nov 2023Allowed

Mosdorfer GMBH Vs ACIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0057

Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9, 144C(13), 147, 148
Tribunals and Commissions20 Nov 2023Allowed

Ito Vs Sharp Eye Broadcasting Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0055

Income Tax Rules, 1962 — Rule 11UA, 11UA(2), 11UA(2)(a), 11UA(b)Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 56(2)(viib), 143(3)
Tribunals and Commissions20 Nov 2023Allowed

Harjeet Singh Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0053

Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 2(6A)(e), 12(1B), 119, 131, 133, 143(3), 144C(5), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1922 — Section 5(8)
Tribunals and Commissions17 Nov 2023Allowed

Chandra Pal Vs ACIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0047

Income Tax Act, 1961 — Section 69A, 132, 142(1), 143(2)
Tribunals and Commissions17 Nov 2023Allowed

Pramod Kumar Vs ACIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0045

Income Tax Act, 1961 — Section 68, 250(6B), 250(6C)
Tribunals and Commissions17 Nov 2023Allowed

Denso Haryana Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0042

Income Tax Rules, 1962 — Rule 10B, 10B(1)Income Tax Act, 1961 — Section 92B, 92C, 92C(1)
Tribunals and Commissions17 Nov 2023Allowed

ER Auto Pvt. Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0038

Income Tax Act, 1961 — Section 2(28A), 40(a)(ia), 133A, 194A, 194C, 194C(6), 194H, 194H(iv), 201(1), 201(1A)
Tribunals and Commissions17 Nov 2023Dismissed

DCIT Vs Comptech Solutions Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0037

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viib), 143(3)Companies Act, 2013 — Section 2(18), 2(71), 2(87), 4(1)(c), 108(a), 108(b)
Tribunals and Commissions16 Nov 2023Allowed

Ashwani Kumar Vs ITO

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0035

Land Acquisition Act, 1894 — Section 28Income Tax Act, 1961 — Section 10(37), 10(37)(i), 10(37)(ii), 10(37)(iii), 10(37)(iv), 45(5), 56(2)(viii), 57(iv), 145A, 145A(b), 194A, 197, 197(1)
Tribunals and Commissions16 Nov 2023Allowed

Pratibha Bisht Vs ITO

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0034

Income Tax Act, 1961 — Section 24, 143(3), 147, 148, 234B, 271, 271(1)(c), 271F, 273B, 274Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions16 Nov 2023Allowed

Ramesh Gandhi Vs DCIT

Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0033

Income Tax Act, 1961 — Section 271(1)(b), 272A(1)(d), 274