COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2018

23 judgments · page 1 of 2

Tribunals and Commissions10 Dec 2018Allowed

Vinod Soni Vs I.T.O, Tds-Ward, Faridabad

Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0004

Income-tax Act, 1961 — Section 201, 201(1), 201(1A), 201(1A)(i), 133(6), 194LA, 194IA, 194IA(1), 194IA(2), 194LIncome Tax Rules, 1962 — Rule 30(2)
Tribunals and Commissions26 Nov 2018Allowed

Anubhav Jain Vs I.T.O

Income Tax Appellate Tribunal · (2018) 11 ITAT CK 0002

Income-tax Act, 1961 — 10(38), 142(1), 143(2), 143(3)
Tribunals and Commissions01 Oct 2018Dismissed

ACIT Vs R J Corp. Ltd

Income Tax Appellate Tribunal · (2018) 10 ITAT CK 0003

Income-tax Act, 1961 — Section 73, 133(6)Income-tax Rules, 1962 — Rule 46A
Tribunals and Commissions30 Aug 2018Dismissed

Young Indian Vs Addl. Dit (Inv.)

Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0008

Income-tax Act, 1961 — Section 25, 131A, 131(lA), 133(6), 139(4), 139(5), 272A, 272A(1)(c), 272A(2), 131(1), 131(1), 131(1A), 139(5), 272A(1)(c)Taxation Laws (Amendment) Act 1975 — Section 131(lA)Essential Commodities Act, 1955 — Section 3(1)
Tribunals and Commissions13 Aug 2018Allowed

Rakesh Kumar Vs Cit

Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0007

Income-tax Act, 1961 — Section 40(a)(ia), 143(3), 194H, 263
Tribunals and Commissions06 Jul 2018Allowed

Bellsea Ltd Vs Adit

Income Tax Appellate Tribunal · (2018) 07 ITAT CK 0001

Income-tax Act, 1961 — Section 3, 16, 44BB, 234B, 271(1)(c), 363, 364Income-tax Act, 1961 — Article S(2)(g), (2)(h), 5, 5(2)(g), 7
Tribunals and Commissions27 Jun 2018Dismissed

DCIT Vs M/s Sterling Ornament (P) Ltd

Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0001

Income-tax Act, 1961 — Section 9,9(1)(vii), 40(a)(i),143(1), 142(1), 143(2), 143(3), 195, 195(1), 195(2), 195(4),195(5), 195(9)
Tribunals and Commissions25 Jun 2018Allowed

Moti Adhesives P. Ltd Vs I.T.O

Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0002

Income-tax Act, 1961 — Section 68, 69, 131, 132, 139, 142(1), 143(1), 143(2), 143(3), 147, 148,153A, 153C, 292C
Tribunals and Commissions19 Jun 2018Allowed

M/s. Pesak Ventures Ltd Vs DCIT (International Taxation)

Income Tax Appellate Tribunal · (2018) 06 ITAT CK 0003

Income-tax Act, 1961 — Section 2(28A), 9(1), 92CA(3), 143(2), 143(3), 144C(1), 144C(13), 159, 160(1), 163, 176, 176(3), 176(5), 178, 234B, 271(l)(c), 292BIncome-tax Rules, 1962 — Rule 11UA
Tribunals and Commissions24 May 2018Allowed

Sunil Agarwal Vs I.T.O

Income Tax Appellate Tribunal · (2018) 05 ITAT CK 0002

Income-tax Act, 1961 — Section 14A, 69B, 132, 132(4), 132(4A), 142(1), 143(1), 143(2), 143(3), 147, 147(b), 148, 151, 234B, 292C