Tribunals and Commissions24 Dec 2021Allowed
M/S. Chhabra Triple Five Fashions Pvt. Ltd Vs DCIT, Circle-6(1), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0037
Income Tax Act, 1961 — Section 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
252 judgments · page 1 of 13
Tribunals and Commissions24 Dec 2021Allowed
M/S Morgan Ventures Vs D.C.I.T.
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0036
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 80IA, 115JB, 143(1), 143(3), 147, 148, 151, 154, 155, 269SS, 269TT
Tribunals and Commissions23 Dec 2021Allowed
Sunandan Kumar Minocha Vs ITO, Ward 63 (1), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0043
Income Tax Act, 1961 — Section 54, 54F, 127, 143(3)General Clauses Act, 1897 — Section 13(2)
Tribunals and Commissions23 Dec 2021Allowed
Devender Yadav Vs ITD, CPC, Bengaluru
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0042
Income Tax Act, 1961 — Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(i)(a)(iv), 154
Tribunals and Commissions23 Dec 2021Allowed
BBC World Service India Pvt. Ltd Vs DCIT, Circle-4(1), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0041
Tribunals and Commissions23 Dec 2021Partly Allowed
Anil Arora Vs Income Tax Officer, Ward � 63 (3) New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0040
Income Tax Act, 1961 — Section 69C, 131, 143(1), 147, 148
Tribunals and Commissions23 Dec 2021Dismissed
ACIT, Central Circle 13 New Delhi Vs M/S. Jay Auto Components Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0039
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 56(2)(vii), 68, 131, 132, 132(1), 132(4), 133(6), 143(1), 143(3), 153A, 153A(1), 154, 194H, 260A
Tribunals and Commissions22 Dec 2021Dismissed
Mahesh Chand Goyal Vs ACIT, Central Circle-6, New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0047
Income Tax Act, 1961 — Section 153A
Tribunals and Commissions22 Dec 2021Allowed
Rajputana Fertilizers Ltd Vs ACIT, Central Circle : 26, New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0046
Income Tax Act, 1961 — Section 10(34), 37(1), 142(1), 143(3)
Tribunals and Commissions22 Dec 2021Dismissed
M/S. PCI Limited Vs ACIT, Circle : 19 (2), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0045
Income Tax Act, 1961 — Section 36(1)(iii), 92, 250(6)
Tribunals and Commissions22 Dec 2021Allowed
Pushp Steel And Mining Private Ltd Vs PCIT Delhi - 7
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0044
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viia), 142(1), 143(2), 143(3), 263, 263(1)
Tribunals and Commissions21 Dec 2021Allowed
Magnum Aviation Pvt. Ltd Vs Income Tax Officer, Ward 16(1) New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0062
Income Tax Act, 1961 — Section 40A(3), 271(1)(c)
Tribunals and Commissions21 Dec 2021Dismissed
JCIT, Special Range-1, New Delh Vs M/S. American Express (India) Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0061
Income Tax Act, 1961 — Section 92CA
Tribunals and Commissions21 Dec 2021Dismissed
Pearls News Network Pvt. Ltd Vs DCIT, Circle-19(2), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0060
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34, 35, 36, 37, 37(1), 68, 234A, 234B
Tribunals and Commissions20 Dec 2021Dismissed
Acit Vs Groupon India P. Ltd.
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0051
Direct Tax Vivad se Vishwas Rules, 2020 — Rule 5Direct Tax Vivad se Vishwas Act, 2020 — Section 3, 4
Tribunals and Commissions20 Dec 2021Disposed Of
Deevin Seismic Systems Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0050
Tribunals and Commissions20 Dec 2021Dismissed
Dcit Vs Hero Investment Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0049
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions20 Dec 2021Dismissed
ACIT Vs M/S Hindustan Thermal Project Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0048
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions17 Dec 2021Partly Allowed
Rajiv Gupta Vs ITO
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0052
Income Tax Act, 1961 — Section 24(b), 143(3), 263
Tribunals and Commissions16 Dec 2021Dismissed/Disposed Of
Aviva International Holdings Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0056
Income Tax (31st Amendment) Rules, 2021 — Rule 11UE, 11UE(2), 11UF(3)Income Tax Act, 1961 — Section 234B