Tribunals and Commissions26 Mar 2021Dismissed
DCIT Vs M/s. DLF Universal Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0037
Income Tax Act, 1961 — Section 14A, 132, 132A, 147, 148, 153AIncome Tax Rules, 1962 — Rule 8D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2021
253 judgments · page 13 of 13
Tribunals and Commissions26 Mar 2021Dismissed
M/s. Discovery Estates Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0036
Income Tax Act, 1961 — Section 143(3), 250
Tribunals and Commissions26 Mar 2021Dismissed
ACIT Vs Mohit Saraogi
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0035
Tribunals and Commissions19 Mar 2021Disposed Of
Charu Agarwal Vs DCIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0023
Tribunals and Commissions19 Mar 2021Partly Allowed
ITO Vs Direct Mercantile Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0022
Income Tax Act, 1961 — Section 143(3), 250(4)
Tribunals and Commissions18 Mar 2021Dismissed
ACIT Vs Satish Kumar Gupta
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0032
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Mar 2021Allowed
Lord Krishna Rice Mills Vs ITO
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0031
Income Tax Act, 1961 — Section 32(1)
Tribunals and Commissions18 Mar 2021Allowed
Komal Khanna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0030
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions18 Mar 2021Dismissed
M/s Pawan Hans Ltd. Vs Dy. CIT
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0029
Income Tax Act, 1961 — Section 115JB
Tribunals and Commissions18 Mar 2021Allowed
Dua Health Care Pvt Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0028
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions18 Mar 2021Allowed
HBN Insurance Agencies Pvt. Ltd. Vs ACIT `
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0027
Income Tax Act, 1961 — Section 254, 271, 271(1)(c), 274Income Tax(Appellate Tribunal) Rules, 1963 — Rule 11
Tribunals and Commissions18 Mar 2021Dismissed
ACIT Vs National Highway Authority Of India
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0026
Income Tax Act, 1961 — Section 194C
Tribunals and Commissions17 Mar 2021Dismissed
JCIT Vs M/s. Agriculture Insurance Company Of India Ltd.
Income Tax Appellate Tribunal · (2021) 03 ITAT CK 0034
Income Tax Act, 1961 — Section 28, 43B, 44Income Tax Rules, 1962 — Rule 8D