COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2015

4 judgments · page 1 of 1

Tribunals and Commissions17 Jun 2015Allowed

M/s. ONS Creations Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2015) 06 ITAT CK 0001

Income Tax Act, 1961 — Section 144, 263Income Tax Rules, 1962 — Rule 46A

Tribunals and Commissions16 Jun 2015Dismissed/ Allowed

Income Tax Appellate Tribunal · (2015) 06 ITAT CK 2692

Income Tax Act, 1961-Section 28, 36(1)(vii), 36(2), 37, 69A, 170, 170(1), 170(2), 171

Tribunals and Commissions22 Jan 2015Appeal Allowed

Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0001

Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 132, Section 132,

Tribunals and Commissions21 Jan 2015Appeal Allowed

Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0002

Income Tax Act, 1961, Section 133(6), Section 133(6), Section 133(6), Section 133(6), Section 143(3), Sectio