Tribunals and Commissions10 Dec 2026
Seth Enterprises Private Limited Vs DCIT, Central Circle 32, New Delhi
Income Tax Appellate Tribunal · (2026) 12 ITAT CK 0003
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
5,766 judgments · page 1 of 289
Tribunals and Commissions14 Oct 2026Partly Allowed
Kellogg Brown and Root Engineering and Construction India Private Limited Vs Assessing Officer (DCIT)
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4362
Income Tax Act, 1961-Section 143(3), 144(C)(13), 144B, 90, 234A, 234B, 234C, 270A, 143(2), 142(1), 92CA, 144C
Tribunals and Commissions14 Oct 2026
Nugraj Jain Vs DCIT, Central Circle 26, Delhi
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4361
Income-tax Act, 1961-Section 250, 143(3), 148 (Explanation 2), 147, 143(2), 139, 132, 132A, 133A, 127, 148B, 151, 148A, 142(1), 153A, 153C, 153D, 144, 144B, 119Finance Act, 2021
Tribunals and Commissions14 Oct 2026
Mohan Kumar Garg Vs DCIT, Central Circle 28, New Delhi
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4360
Income Tax Act, 1961-Section 153C, 153C(1), 132, 132(4A)(i), 292C(1)(i), 158BD, 250, 127(2), 153A, Explanation 1 of Section 153A
Tribunals and Commissions14 Oct 2026Allowed
Society For Human Transformation And Research Vs ITO
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4359
Income Tax Act, 1961-Section 12A, 143(3), 11 & 12, 13(3), 40A(2)(a), 40A(2)(b), 13(1)(c), 13(2)(g), 80G, 13(1)(d), 37, 133(6)
Tribunals and Commissions14 Oct 2026Allowed
Iphito Real Estate Private Limited Vs Assessment Unit New Delhi
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4358
Income Tax Act 1961-Section 147, 144B, 148, 148A(b), 148A(d), 68, 153, 153(2), 143, 144, 139(8A), 92CA, 254, 263, 264
Tribunals and Commissions14 Oct 2026Allowed
Sidharth Gupta Vs ITO, Ward 29 (1)
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4357
Income-tax Act, 1961-Sections 147, 148, 144B, 270A, 270A(6)(a), 270A(7), 270A(8), 270A(9), 274
Tribunals and Commissions14 Oct 2026Allowed
UP Zam Zam Apex Handloom Export Federation Limited Vs CIT, NFAC, New Delhi
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4356
Income Tax Act, 1961-Section 250, 147, 144, 69C, 115BBE, 271AAC(1), 69
Tribunals and Commissions07 Oct 2026Allowed
Amba Shakti Ispat Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0418
Income Tax Act, 1961-Section 69A, 115BBE, 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 153, 250Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)Finance Act
Tribunals and Commissions07 Oct 2026
Bellsonica Auto Component India Private Limited Vs Asstt. Commissioner Of Income Tax, Appeal, Circle 1(1)
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0428
Income Tax Act, 1961-Section 250, 40A(2), 40A(2)(b), 92BA, 92CA, 92CA(1)General Clauses Act-Section 6, 6A, 24Finance Act, 2017
Tribunals and Commissions07 Oct 2026Partly Allowed
ACIT, Circle-49(1) Vs Kuldeep Chhabra
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0425
Income Tax Act, 1961-Section 250, 147, 148, 68, 69C, 145
Tribunals and Commissions07 Oct 2026Partly Allowed
Amritvarsha Industries Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 2464
Income Tax Act, 1961-Section 250, 133A, 43B
Tribunals and Commissions06 Oct 2026Allowed
Jothirajan Sathiyamoorthy Vs The Assistant Commissioner Of Income-tax Circle 2(1), Trichy
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0660
Income-tax Act-Section 144, 147, 148, 148A, 148A(b), 148A(d), 149 (including the first proviso thereto), 69ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2021
Tribunals and Commissions06 Oct 2026Allowed
Welspun Aunta Simaria Project Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0289
Income-tax Act, 1961-Section 250, 201(1), 201(1A), 194A, 194A(3)(iii)(f), 10(23C)(iv), 196(10), 196(iii)National Highways Authority of India Act, 1988-Section 3Mumbai Metropolitan Region Development Authority Act, 1974
Tribunals and Commissions05 Oct 2026Allowed
Its My Name Private Limited Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0213
Income Tax Act, 1961-Section 143(3), 68, 250(4), 271(1)(c), 142(1), 143(2), 68 (First proviso)Income Tax Rules, 1962-Rule 46ACompanies Act, 2013
Tribunals and Commissions05 Oct 2026
Addl. Commissioner Of Income Tax Vs Aon Services India P. Ltd.
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0212
Income Tax Act, 1961-Section 250(6), 144B, 143(1), 143(2), 142(1), 271, 271(1)(c), 92CA(3)
Tribunals and Commissions01 Oct 2026Allowed
Laxmi Narain Kesrwani Vs Dy. CIT
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0146
Income-tax Act, 1961-Section 272A(1)(d), 147, 143(3), 142(1), 144, 271(1)(b), 273B
Tribunals and Commissions01 Oct 2026
Shriram Charitable Trust Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 0069
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G(5), 80G(5)(ii)(b)(B)
Tribunals and Commissions30 Sept 2026Dismissed
Assistant Commissioner Of Income Tax, Central Circle-25, Delhi Vs Anuj Packaging LLP
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5517
Income-tax Act, 1961-Section 147, 69A, 132, 68
Tribunals and Commissions30 Sept 2026Dismissed
Dy. Commissioner Of Income Tax Vs Montage Global Pvt. Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5516
Income Tax Act, 1961-Section 143(3)