COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

2,552 judgments · page 2 of 128

Tribunals and Commissions30 Sept 2026Allowed

Parsvnath Rail Land Project Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5502

Income Tax Act, 1961-Section 250, 270A, 270A(9), 270A(10)(b), 270AA, 270AAA, 40(a)(ia), 40(a)(i), 143(3)

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Tribunals and Commissions30 Sept 2026Partly Allowed

M/s Maruti Suzuki India Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5501

Income-tax Act, 1961-Section 143(3), 144C(1), 144C, 254, 43B, 14A, 14A(1), 14A(2), 14A(3), 40(a), 40(a)(i), 40(a)(ia), 195, 195(3), 195(6)Income-tax Rules, 1962-Rule 8D, 8D(1), 8D(1)(a), 8D(2), 8D(2)(iii)

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Tribunals and Commissions30 Sept 2026Allowed

Sangeeta Kesarwani Vs DCIT, Central Circle-20, New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5496

Income-tax Act, 1961-Section 250, 143(2), 142(1), 272A(1)(d)Limitation Act of 1963-Section 51

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Tribunals and Commissions30 Sept 2026Allowed

Jusbinder Kour Vs ITO, Ward 3(1)(2)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5495

Income Tax Act, 1961-Section 250, 147, 144, 144B, 253(3), 148, 69A, 69, 253, 260A, 250(6)Income-tax Act, 2025-Section 359(4), 362, 365

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Tribunals and Commissions30 Sept 2026

Padam Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5494

Income-tax Act, 1961-Section 147, 143(3)UP Land Revenue Act

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Tribunals and Commissions30 Sept 2026Allowed

Shakti Sewa Samiti Charitable Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5493

Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12A

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Tribunals and Commissions30 Sept 2026

Deputy Commissioner Of Income Tax Central Circel-26 Vs Rama Krishna Jewellers Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5489

Income Tax Act, 1961-Section 143(3), 69B, 115BBE

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Tribunals and Commissions30 Sept 2026

M/s Guruvat Buildwell (P) Ltd Vs ACIT, Central Circle-25

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5486

Income Tax Act, 1961-Section 147, 148, Explanation 2, 149, Explanation, 149(1), 149(1)(b), 149(1A), 143(3), 69C, 68

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Tribunals and Commissions30 Sept 2026

Elcon Impex Pvt. Ltd. Vs ACIT, Circle-9(2)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5485

Income Tax Act, 1961-Section 143(3), 68, 115BBE

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Tribunals and Commissions30 Sept 2026

Ram Avtar Vs ITO-Ward 3(1)-Gurgaon

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5484

Income Tax Act, 1961-Section 154

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Tribunals and Commissions30 Sept 2026Allowed

Late Shyam Sunder Through Legal Heir Deepak Mangla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5482

Income-tax Act, 1961-Section 250, 143(1), 147, 148, 151, 142(1), 144, 68, 159, 251(1)(a), 250(6), 251, 151A, 282AIndian Evidence Act, 1872-Section 76Information Technology Act, 2000-Section 3, 5

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Tribunals and Commissions30 Sept 2026Allowed

Mitsubishi Electric Europe B.V. Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5464

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(8), 144C(5), 9(1)(vii), 144C

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Tribunals and Commissions30 Sept 2026

Tricolour Education Foundation Vs PCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5461

Income Tax Act, 1961-Section 12A(1)(ac)(vi)(B), 80G(5)(iv)(B)

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Tribunals and Commissions30 Sept 2026Allowed

M/S Rup Chand Filling Station Vs ITO Ward-2(4)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5609

Income Tax Act, 1961-Section 68, 69, 143(3), 115BBE, 234BTaxation Laws (Second Amendment) Act, 2016

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Tribunals and Commissions30 Sept 2026

Deputy Commissioner Of Income Tax Central Circel-26 Vs Rama Krishna Jewellers Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5607

Income Tax Act, 1961-Section 143(3), 69B, 115BBE

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Tribunals and Commissions30 Sept 2026

DCIT Central Circle 32 Vs Nirmal Kumar Sarda

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5606

Income Tax Act, 1961-Section 153A, 144, 131

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Tribunals and Commissions30 Sept 2026Dismissed

DCIT Central Circle 32 Vs Segmental Consulting & Infrastructure Advisory Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5605

Income Tax Act, 1961-Section 147, 144, 69A, 69C, 115BBE, 148

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Tribunals and Commissions30 Sept 2026

M/s FIITJEE Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5916

Income Tax Act, 1961-Section 250, 14A, 234A, 234B, 143(3)Income Tax Rules, 1962-Rule 8D

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Tribunals and Commissions30 Sept 2026Allowed

Rattiram Vs Ward-2

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5915

Income Tax Act, 1961-Section 250, 250(4), 143(3)/144B, 68, 115BBE, 234A, 234B, 142(1), 143(2), 271AAC(1)Income Tax Rules, 1962-Rule 46ATaxation Laws (Second Amendment) Act, 2016

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Tribunals and Commissions30 Sept 2026Allowed

Sindhu Farms Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5914

Income Tax Act, 1961-Section 143(3), 144B, 2(22)(e), 2(22), 243A, 234B, 234C, 143(1), 154, 56(1)Companies Act

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