Tribunals and Commissions28 Nov 2023Allowed
Milky Investment and Trading Company Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0075
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 7 of 63
Tribunals and Commissions28 Nov 2023Dismissed
Sennheiser Electronics India Private Limited Vs Circle-4(1), Gurgaon
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0074
Income Tax Act, 1961 — Section 115O, 143(1)
Tribunals and Commissions24 Nov 2023Allowed
M/s Net Agri Company Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0073
Income Tax Act, 1961 — Section 68, 69, 144
Tribunals and Commissions23 Nov 2023Allowed
Mahaluxmi Realtech Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0082
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 69, 132, 133A, 143(3), 147, 153C, 271(1)(c), 274
Tribunals and Commissions23 Nov 2023
Panna Lal & Co. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0081
Income Tax Act, 1961 — Section 145(3), 153A, 153D, 234B, 234C
Tribunals and Commissions23 Nov 2023Dismissed
DCIT Vs Dabur India Limited
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0072
Income Tax Act, 1961 — Section 133(2A), 194H, 201(1), 201(1A)
Tribunals and Commissions23 Nov 2023Dismissed
DCIT Vs Mahabir Singh Mitta
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0071
Income Tax Act, 1961 — Section 56(2)(vii)(b), 69A, 142A, 153A
Tribunals and Commissions23 Nov 2023Allowed
Hitachi Astemo Haryana Private Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0070
Income Tax Act, 1961 — Section 92CA(3), 143(3), 144B(1), 144C, 144C(5), 144C(8), 144C(13), 270A
Tribunals and Commissions23 Nov 2023Dismissed
ACIT Vs Lizer Cylinders Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0069
Income Tax Act, 1961 — Section 68, 131, 132(1), 132(4), 133(6), 143(3), 153A, 194H, 250(4), 260A
Tribunals and Commissions22 Nov 2023Allowed
Harbans Lal Chadha Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0068
Income Tax Act, 1961 — Section 143(3), 271(1)(b)
Tribunals and Commissions22 Nov 2023Allowed
SAC Finance Company Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0067
Constitution Of India, 1950 — Article 142Income Tax Act, 1961 — Section 48, 92CA, 92CA(3), 92CA(4), 143(2), 143(3), 144C(10), 144C(13), 234B, 270A
Tribunals and Commissions22 Nov 2023Allowed
Fr. Sauter Ag Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0066
Income Tax Rules, 1962 — Rule 46A, 115AIncome Tax Act, 1961 — Section 48, 112, 234A, 234B, 271(1)(b), 271(1)(c), 271F, 274
Tribunals and Commissions22 Nov 2023Dismissed
Income-Tax Officer Vs M/S Sterling Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0065
Income Tax Act, 1961 — Section 133A, 194C, 194I, 201(1), 201(1A), 271C
Tribunals and Commissions22 Nov 2023Dismissed
Shring Construction Company Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0064
Income Tax Act, 1961 — Section 50C, 50C(2), 68, 131, 133(6), 143(3), 234B, 234C, 271(1)(c)
Tribunals and Commissions22 Nov 2023Partly Allowed
Ansal Theatres & Clubotels (P) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0063
Constitution Of India, 1950 — Article 21Income Tax Act, 1961 — Section 10(1), 10(2), 30, 36(2), 37(1), 143(3), 271(1)(c)
Tribunals and Commissions21 Nov 2023Partly Allowed
Matra Kaushal Enterprises Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0062
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions21 Nov 2023Partly Allowed
New Leaf Home P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0056
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 40(a)(ia), 68, 142(1), 143(2), 143(3), 194C
Tribunals and Commissions20 Nov 2023Dismissed
ITO Vs M/S. Pradnesh Construction Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0061
Income Tax Act, 1961 — Section 68, 133(6), 144, 145, 145(3)
Tribunals and Commissions20 Nov 2023Dismissed
ACIT Vs Reservation Date Maintenance India (Pvt.) Ltd.
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0060
Income Tax Act, 1961 — Section 92CA(2), 92CA(4), 143(3), 144C
Tribunals and Commissions20 Nov 2023Allowed
Inder Chand Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0059
Income Tax Act, 1961 — Section 12AB(4), 119, 131, 133, 143(2), 143(3), 148, 153A, 153C, 292B