Tribunals and Commissions06 Dec 2023Allowed
Punjab National Bank Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0019
Income Tax Act, 1961 — Section 149, 149(1), 200, 201(1), 201(A), 201(3), 201(3)(ii), 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 5 of 63
Tribunals and Commissions06 Dec 2023Allowed
NGA Technologies P.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0018
Tribunals and Commissions06 Dec 2023Allowed
NCR Global Solutions Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0017
Tribunals and Commissions06 Dec 2023Dismissed
DCIT Vs Ms Delhivery Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0016
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 37(1), 56(2)(vii), 263
Tribunals and Commissions06 Dec 2023Allowed
Sushila Devi Vs I.T.O
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0010
Income Tax Act, 1961 — Section 54
Tribunals and Commissions05 Dec 2023Allowed
Paramount Restaurants Private Limited Vs National Faceless Appeal Centre
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0009
Income Tax Act, 1961 — Section 133A(2A), 194C, 194I, 201A
Tribunals and Commissions05 Dec 2023Allowed
Harjeet Singh Vs ACIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0008
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 60A, 69C, 119, 131, 133, 143(2), 143(3), 144C(13), 147, 153A, 260A, 292BIncome Tax Act, 1961 — Section 5(8)
Tribunals and Commissions05 Dec 2023Dismissed
M/S Midway Exim Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0007
Income Tax Act, 1961 — Section 68, 142(1), 143(2), 143(3), 147, 148, 151, 151(1)
Tribunals and Commissions05 Dec 2023Allowed
Rajender Agarwal Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0006
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 132, 143(1), 143(3), 153A, 153C
Tribunals and Commissions04 Dec 2023Dismissed
Income Tax Officer Vs M/S Vs Broadcasting Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(1), 143(2)
Tribunals and Commissions04 Dec 2023Allowed
Late Shri Pawan Kumar Vs JCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0004
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(3), 147, 269T, 271(1)(c), 271D, 271E, 273B, 274
Tribunals and Commissions04 Dec 2023Partly Allowed
Pushpa Devi Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0003
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 115BBE, 124, 142(1), 143(1), 143(2), 143(3), 153A, 153C, 153D, 234A, 234B
Tribunals and Commissions04 Dec 2023Allowed
Sumit Chawla Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0002
Income Tax Act, 1961 — Section 143(3), 147, 271B
Tribunals and Commissions04 Dec 2023Allowed
Akash Garg Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0001
Income Tax Act, 1961 — Section 48, 50C, 50C(1), 143(3), 144C(13)
Tribunals and Commissions01 Dec 2023Allowed
Paramjit Singh Vs P.C.I.T.
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0100
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 80HH, 80I, 133(6), 139(1), 143(3), 147, 148, 148(1), 148(2), 151, 263
Tribunals and Commissions01 Dec 2023Dismissed
Singh & Co. Vs ITO
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0033
Income Tax Appellate Tribunal Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 44AB, 143(3), 147, 148, 271B
Tribunals and Commissions01 Dec 2023Allowed
Sarla Devi Bajaj Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0032
Income Tax Act, 1961 — Section 143(3), 153C
Tribunals and Commissions01 Dec 2023Allowed
M/S Shubh Aryaman Ispat Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0031
Income Tax Act, 1961 — Section 132, 143(3), 153A
Tribunals and Commissions01 Dec 2023Allowed
Satinder Paul Gupta (Through Sahil Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 12 ITAT CK 0030
Income Tax Act, 1961 — Section 143(3), 154, 234B, 234C
Tribunals and Commissions30 Nov 2023Allowed
Pratap Singh Yadav Vs DCIT
Income Tax Appellate Tribunal · (2023) 11 ITAT CK 0098
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Income Tax Act, 1961 — Section 60A, 69C, 119, 143(3), 144C(13), 147, 153C, 260A, 292BIncome Tax Act, 1961 — Section 5(8)