Tribunals and Commissions16 Oct 2019Allowed
Kamal Narain Kapoor And Ors Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0128
Income Tax Act, 1961 — Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 3 of 42
Tribunals and Commissions16 Oct 2019Allowed
Flovel Energy Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0127
Income Tax Act, 1961 — Section 292BB
Tribunals and Commissions16 Oct 2019Partly Allowed
Dharmender Kumar C/O Raj Kumar & Associates Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0126
Income Tax Act, 1961 — Section 143(3), 147, 148, 151
Tribunals and Commissions16 Oct 2019Partly Allowed
Evergain Securities (P) Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0125
Income Tax Act, 1961 — Section 143(3), 151
Tribunals and Commissions16 Oct 2019Allowed
Raj Kumar Sharma Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0124
Income Tax Act, 1961 — Section 36(1 )(iii), 57(iii)
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs M/s S.A. Finest Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0123
Tribunals and Commissions15 Oct 2019Dismissed
DCIT Vs Subhas Chander Sehgal
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0122
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs M/s. Hitachi Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0121
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Dismissed
Surender Arora, Prop. Electro Sales Corporation Vs J.C.I.T.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0120
Income Tax Act, 1961 — Section 143(2), 145(3)
Tribunals and Commissions15 Oct 2019Allowed
M/s. Devyani Food Industries Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0119
Income Tax Act, 1961 — Section 44AB, 115JB, 132, 142(1), 143(2)
Tribunals and Commissions15 Oct 2019Allowed
Copal Research India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0118
Income Tax Act, 1961 — Section 92C(3), 92D, 144CIncome Tax Rules, 1962 — Rule 10D
Tribunals and Commissions15 Oct 2019Dismissed
Asstt. Commissioner Of Income tax Vs Gurcharan Singh Bhatia
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0117
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs M/s. CMS Impex India Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0116
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Allowed
Sushil Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0115
Income Tax Act, 1961 — Section 2(14), 144, 147
Tribunals and Commissions15 Oct 2019Allowed
Dynamix India Drill - Con Co. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0114
Income Tax Act, 1961 — Section 68, 250(6)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions15 Oct 2019Dismissed
ACIT Vs Gurnihal Singh Pirzada
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0113
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions15 Oct 2019Allowed
Celiac Society Of India Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0112
Income Tax Act, 1961 — Section 11, 12A, 80G(5)(vi), 194J
Tribunals and Commissions15 Oct 2019Allowed
Karam Chand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0111
Income Tax Act, 1961 — Section 2(14), 2(14)(III)(B), 54, 54B, 54D, 54EC, 54ED, 54F, 147, 148
Tribunals and Commissions15 Oct 2019Partly Allowed
Divya Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0110
Income Tax Act, 1961 — Section 143(3), 147, 151
Tribunals and Commissions15 Oct 2019Allowed
M/S Sambhav Buildcon (P) Ltd. And Ors Vs Addl , CIT And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 69, 69C