Tribunals and Commissions14 Oct 2019Allowed/Dismissed
DCIT And Ors Vs M/s. Prominent Realtech Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0087
Income Tax Act, 1961 — Section 132, 143(3), 153C, 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 5 of 42
Tribunals and Commissions14 Oct 2019Partly Allowed
M/s. Godwin Resort & Hotel Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0086
Income Tax Act, 1961 — Section 115BBE, 115BBE(1), 115BBE(2)
Tribunals and Commissions14 Oct 2019Allowed
Upma Shukla Proprietor Troubleshooters Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0085
Income Tax Act, 1961 — Section 50C
Tribunals and Commissions14 Oct 2019Partly Allowed
Satish Arora Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0084
Income Tax Act, 1961 — Section 201(1), 40(a)(ia)
Tribunals and Commissions14 Oct 2019Allowed
Inergy Automotive Systems Manufacturing India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0083
Income Tax Act, 1961 — Section 92D, 246, 246A, 250Income Tax Rules, 1962 — Rule 10D, 10D(4)
Tribunals and Commissions14 Oct 2019Partly Allowed
M/s. Harparshad and Company Pvt. Ltd., C/o. Escorts Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0082
Income Tax Act, 1961 — Section 14A, 40A2(b)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions14 Oct 2019Dismissed
Vistaar Media Works Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0081
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions14 Oct 2019Allowed
Akshi Mittal Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0080
Income Tax Act, 1961 — Section 144
Tribunals and Commissions11 Oct 2019Allowed
M/s Interglobe Aviation Ltd. Vs Addl. Commr. Of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0079
Tribunals and Commissions11 Oct 2019Allowed
Arun Kumar Yadav C/O Saraswati Legal Professionals Pvt. Ltd. Vs ITO, WARD
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0078
Income Tax Act, 1961 — Section 69
Tribunals and Commissions11 Oct 2019Dismissed
Asstt. Commisioner Of Income Tax Vs M/s G.G. Technical Systems & Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0074
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Dismissed
Commissioner Of Income Tax Vs Swadesh Engineering Industries
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0073
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Allowed
M/s JDC Traders Pvt. Ltd. Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 147, 154
Tribunals and Commissions11 Oct 2019Dismissed
Asstt. Commisioner Of Income Tax Vs M/s Starwood Development Consulting Services (AP) P.Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0071
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Dismissed
Commisioner Of Income Tax Vs M/s Futurz Next Services P. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0070
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Allowed/Dismissed
Asstt. Commissioner Of Income Tax And Ors Vs M/s Aamby Valley Ltd., And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0069
Income Tax Act, 1961 — Section 154
Tribunals and Commissions11 Oct 2019Dismissed
Commissioner Of Income Tax Vs M/s W. International Inc.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0068
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Allowed
Geopetrol International Inc. Vs ADIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0067
Income Tax Act, 1961 — Section 143(3), 144C, 195, 195(2), 209, 234B
Tribunals and Commissions11 Oct 2019Partly Allowed
M/s. Ramesh Chawla (HUF) And Ors Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0066
Income Tax Act, 1961 — Section 147
Tribunals and Commissions11 Oct 2019Allowed
Harmeet Kaur Sran Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0065
Income Tax Act, 1961 — Section 271(1)(c)