Tribunals and Commissions04 Oct 2019Dismissed
ACIT And Others Vs Madhukar Arenja And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0043
Income Tax Act, 1961 — Section 2(22)(e), 72(1), 336
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 7 of 42
Tribunals and Commissions04 Oct 2019Partly Allowed
Kewal Lakhera Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0042
Income Tax Act, 1961 — Section 46A, 50C, 54F, 68, 69, 69A
Tribunals and Commissions04 Oct 2019Dismissed
ACIT Vs Jagdish Prasad Gupta
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0041
Income Tax Act, 1961 — Section 41(3)
Tribunals and Commissions04 Oct 2019Dismissed
DCIT Vs Jamnalal Bajaj Foundation
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0040
Income Tax Act, 1961 — Section 11(1), 11(2), 12AA, 80G, 139, 139(1), 139(2), 139(4), 199Income Tax Rules, 1962 — Rule 17
Tribunals and Commissions04 Oct 2019Allowed
Gulshan Kumar Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0039
Income Tax Act, 1961 — Section 271(1) (c)
Tribunals and Commissions04 Oct 2019Dismissed
ACIT Vs M/s. Sahara India Life Insurance Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0038
Income Tax Act, 1961 — Section 14A, 28, 43B, 44
Tribunals and Commissions04 Oct 2019Allowed
Hemla Embroidery Mills Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0037
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions04 Oct 2019 Allowed
Fateh Singh Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0034
Income Tax Act, 1961 — Section 144, 147, 221. 271(1)(c)
Tribunals and Commissions03 Oct 2019Partly Allowed
Nidhi Mehta Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0030
Income Tax Act, 1961 — Section 132, 132(1), 132(2), 139(1), 142(1)
Tribunals and Commissions03 Oct 2019Dismissed
Manoj Kumar Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0029
Income Tax Act, 1961 — Section 69, 133(6), 139A(5), 142(1), 144, 147, 148, 271(1)(c), 274, 282Income-Tax Rules, 1962 — Rule 114BConstitution Of India, 1950 — Article 12
Tribunals and Commissions03 Oct 2019Allowed
Anukesh Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0028
Income Tax Act, 1961 — Section 69, 143(3), 147, 148, 151Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions03 Oct 2019Allowed
Bandana Bahuguna Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0027
Income Tax Act, 1961 — Section 69, 147, 149, 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Oct 2019Allowed
Deepak Jain Vs ITO ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0026
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274
Tribunals and Commissions03 Oct 2019Allowed
Neeraj Garg Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0025
Income Tax Act, 1961 — Section 143(3), 147, 234B, 271(1)(c)
Tribunals and Commissions03 Oct 2019Dismissed
ACIT Vs M/s. Godwin Construction Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0024
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ITO Vs Harish Mahajan
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0036
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s. PRL Projects & Infrastructure Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0035
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019 Allowed
Yatendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0033
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions01 Oct 2019 Allowed
Shubhandu Shekhar Hari Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0032
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs Anil Suri
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0031
Income Tax Act, 1961 — Section 69A, 143(3), 254(2), 269SS, 271D