Tribunals and Commissions01 Oct 2019Allowed
ACIT And Others Vs VIC Enterprises Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0023
Income Tax Act, 1961 — Section 14A, 73, 111A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 8 of 42
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s. Motherson Pundenz Wickmann Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0022
Tribunals and Commissions01 Oct 2019Dismissed
Nitin Johari Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 143(1), 143(3), 153A
Tribunals and Commissions01 Oct 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Bulland Leasing & Finance Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0020
Income Tax Act, 1961 — Section 254
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs Usha Sharma
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs M/s. Ethical Investment Solutions Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0018
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT And Others Vs Pradeep Kumar Aggarwal And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0017
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT Vs M/s. Kairav Non-Woven P.Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0016
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT Vs Manju Kumari Merwah
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0015
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs Rohit Kumar Bansal
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0014
Tribunals and Commissions01 Oct 2019Allowed
ACIT Vs M/s. K.P. Pan Flavours Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0013
Income Tax Act, 1961 — Section 143(3), 153A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT Vs M/s. Indo Gulf Diagnostics & Research Centre Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0012
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Allowed
M/s. Johnson Matthey India Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0011
Income Tax Act, 1961 — Section 14A, 37(1), 92C, 143(3), 144C, 260A, 271(1), 271(1)(c)
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs M/s APS Metals Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 254(2)
Tribunals and Commissions01 Oct 2019Dismissed
Deputy Commissioner Of Income Tax Vs M/s Bindal Sponge Industries Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 142(1), 143(2), 144, 147, 148, 254(2)
Tribunals and Commissions01 Oct 2019Dismissed
Asstt. CIT Vs M/s Ooms Bitumen Modified Bitumen Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0008
Income Tax Act, 1961 — Section 254(2)
Tribunals and Commissions01 Oct 2019Dismissed
M/s. National Textile Corporation Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0007
Income Tax Act, 1961 — Section 2(24), 5, 14, 56(1)
Tribunals and Commissions01 Oct 2019Allowed
Madan Kukreja Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0006
Income Tax Act, 1961 — Section 250(6), 132(4)
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s Magnum International Trading Company Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0005
Income Tax Act, 1961 — Section 37(1), 254(2)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions01 Oct 2019Allowed
Neeru Gupta Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0004
Income Tax Act, 1961 — Section 2(22)(e), 132, 153A