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Income Tax Appellate Tribunal judgments, 2019

822 judgments · page 10 of 42

Tribunals and Commissions27 Sept 2019Allowed

Raghvi Finance Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0137

Income Tax Act, 1961 — Section 69C, 132, 143(1), 143(2), 143(3), 144, 147, 147(1), 148
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Tribunals and Commissions27 Sept 2019Allowed

Vikrant Tiwari Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0133

Income Tax Act, 1961 — Section 50C, 133(6), 144, 147, 148, 151
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Tribunals and Commissions27 Sept 2019Allowed

Castleton Capital LTD Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0050

Income Tax Act, 1961 — Section 68, 69C, 139(1), 143(2), 143(3), 147, 148, 151, 292BB
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Tribunals and Commissions26 Sept 2019Allowed

Shashi Jain Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0144

Income Tax Act, 1961 — Section 10, 23Income Tax Rules, 1962 — Rule 45
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Tribunals and Commissions26 Sept 2019Partly Allowed

Bhup Singh Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0141

Income Tax Act, 1961 — Section 54B, 143(3), 147
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Tribunals and Commissions26 Sept 2019Dismissed

Padam Lal Dua Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0140

Income Tax Act, 1961 — Section 133(6), 143(1), 143(2), 144Income Tax Rules, 1962 — Rule 46A
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Tribunals and Commissions26 Sept 2019Allowed

Hritnik Export Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0139

Features Of Foreign Trade Development And Regulation (FTDR) Act, 1992 — Section 8, 9(4), 11Customs Act, 1962 — Section 58, 65Income Tax Act, 1961 — Section 10B
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Tribunals and Commissions26 Sept 2019 Allowed

Rajeev Goel Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0123

Income Tax Act, 1961 — Section 124(3), 127, 142(1), 143(1), 143(2), 147, 148, 149(b), 292BB
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