Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s. Miele India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0003
Income Tax Act, 1961 — Section 37, 37(1), 92CA(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 9 of 42
Tribunals and Commissions01 Oct 2019Allowed
Madhu Gangwani Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0002
Income Tax Act, 1961 — Section 2(47)(v), 45, 54, 147, 148, 234A, 234B, 234CTransfer Of Property Act, 1882 — Section 53ARegistration Act, 1908 — Section 47
Tribunals and Commissions01 Oct 2019Partly Allowed
Vikas Teotia Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0001
Income Tax Act, 1961 — Section 68, 69, 143(3)
Tribunals and Commissions30 Sept 2019Dismissed
DDIT Vs M/s. Ravva Oil (Singapore) Pte. Ltd.
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0132
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Partly Allowed
Devki Nandan Kapoor And Others Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0131
Income Tax Act, 1961 — Section 14A, 142(1), 143(2), 143(3)
Tribunals and Commissions30 Sept 2019Partly Allowed
Yum! Restaurant (India) Private Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0130
Income Tax Act, 1961 — Section 37, 40A(2), 40A(2)(b), 142(2A), 143(1), 143(3), 147, 148, 271, 271(1)(c ), 274
Tribunals and Commissions30 Sept 2019 Allowed
Dy. Commissioner Of Income Tax Vs Pawan Bhadana
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0129
Income Tax Act, 1961 — Section 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions30 Sept 2019Partly Allowed
Devendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0128
Income Tax Act, 1961 — Section 69
Tribunals and Commissions30 Sept 2019Dismissed
DCIT Vs M/s. Religare Technova Global Solution Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0127
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Deputy Commissioner Of Income Tax Vs M/s. Modi Industries Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0126
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Income Tax Officer Vs M/s. MCM Services Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0125
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019 Allowed
Medhavi Professional Services P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0124
Income Tax Act, 1961 — Section 56(2)(viib)
Tribunals and Commissions30 Sept 2019Dismissed
M/s Hind Builders Pvt. Ltd And Others Vs Income-Tax Officer And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0119
Income Tax Act, 1961 — Section 2(22)(e), 68
Tribunals and Commissions30 Sept 2019Dismissed
DCIT Vs M/s. Madhyam Housing Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0118
Income Tax Act, 1961 — Section 68, 132, 153A, 153A(1), 153C
Tribunals and Commissions30 Sept 2019Allowed
Maya Tyagi Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0117
Tribunals and Commissions30 Sept 2019Allowed
Peagasus Minerals & Metal Alloys PVT. LTD Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0116
Tribunals and Commissions30 Sept 2019Allowed
Sunita (Proprietor) Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0115
Tribunals and Commissions30 Sept 2019Allowed
Northern Zone Railway Employees Co-Operative Thrift & Credit Society Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0114
Tribunals and Commissions30 Sept 2019Dismissed
ACIT Vs M/s Prime Natural Froze Foods Export Pvt Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0096
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Dy. C.I.T Vs M/s Svil Mines Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0095
Income Tax Act, 1961 — Section 268A