Tribunals and Commissions25 Sept 2019Allowed
Sumit Ghosh Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0029
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 12 of 42
Tribunals and Commissions25 Sept 2019Allowed
Sushil Kumar Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0028
Tribunals and Commissions25 Sept 2019Allowed
Bijay Laxmi Agrawal Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0027
Tribunals and Commissions25 Sept 2019Allowed
Manjit Singh Gahlot Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0026
Tribunals and Commissions25 Sept 2019Allowed
M/s. Hindustan Glass Works Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0025
Income Tax Act, 1961 — Section 68, 69C, 131, 133A, 133(6), 143, 143(3), 147, 234BIncome Tax Rules, 1962 — Rule 46A
Tribunals and Commissions24 Sept 2019Dismissed
Income Tax Officer Vs Sanjay Kumar
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0151
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions24 Sept 2019Partly Allowed/ Allowed
Nirmal Oberoi Vs A.C.I.T
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0149
Income Tax Act, 1961 — Section 132, 271(1)(c)
Tribunals and Commissions24 Sept 2019Dismissed
DCIT Vs M/s Rainbow Promoters Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0070
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions24 Sept 2019Allowed
M/s. Sudhir Transformers Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0066
Income Tax Act, 1961 — Section 43B, 142(1), 143(2), 143(3), 153(c), 271, 271(1)(c), 274
Tribunals and Commissions24 Sept 2019Partly Allowed
Universal Precision Screws Vs JCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0065
Income Tax Act, 1961 — Section 24(B), 143(3), 250
Tribunals and Commissions24 Sept 2019Dismissed
ITO Vs Incredible Capital Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0064
Income Tax Act, 1961 — Section 14A, 14A(iii)
Tribunals and Commissions24 Sept 2019Dismissed
DCIT Vs Kamakhya Cosmetics And Pharmaceuticals Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0063
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions24 Sept 2019Dismissed
ACIT Vs M/s Punarvasu Tie Up Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0062
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions24 Sept 2019Dismissed
ACIT Vs Little People Education Society
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0061
Tribunals and Commissions24 Sept 2019Dismissed
DCIT Vs Krishan Singla
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0060
Tribunals and Commissions24 Sept 2019Allowed
M/s. Navyug Iron Traders, Ghaziabad Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0059
Income Tax Act, 1961 — Section 68
Tribunals and Commissions24 Sept 2019Dismissed
M/s. OTM Jewellery Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0058
Income Tax Act, 1961 — Section 194C, 194I, 1941, 201(1), 201(1A)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions24 Sept 2019Allowed
Global Relocation Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0057
Income Tax Act, 1961 — Section 68
Tribunals and Commissions24 Sept 2019Partly Allowed
M/s. Avaya India Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0056
Income Tax Act, 1961 — Section 37, 92B, 92C, 92CA(1), 92CE, 92D, 133(6), 143(3), 144C, 234A, 234B, 271(1)(c)
Tribunals and Commissions24 Sept 2019Allowed
Enefpy Fashions Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0055
Income Tax Act, 1961 — Section 40A(3), 40A(7), 143(3), 271(1)(c)