Tribunals and Commissions24 Sept 2019Allowed
Suman Chaudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0054
Income Tax Act, 1961 — Section 249(4)(b)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2019
822 judgments · page 13 of 42
Tribunals and Commissions24 Sept 2019Disposed Of
M/s Evershine Infradevelopers Pvt.Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0053
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions24 Sept 2019Allowed
M/s. SCB Steels (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0052
Tribunals and Commissions23 Sept 2019Dismissed
DCIT Vs Xerox India Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0154
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions23 Sept 2019Dismissed/ Allowed
DCIT And Others Vs Alcatel Lucent Enterprises And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0153
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 144C, 195, 234B
Tribunals and Commissions23 Sept 2019Allowed
JatSewa Sangh Vs CIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0152
Income Tax Act, 1961 — Section 12AA
Tribunals and Commissions23 Sept 2019Dismissed
M/s. Hanung Toys & Textiles And Others Vs Addl. CIT And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0078
Companies Act, 1956 — Section 433
Tribunals and Commissions23 Sept 2019Dismissed
ACIT Vs Bina Fashion N Food Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0077
Income Tax Act, 1961 — Section 68, 153A, 153C
Tribunals and Commissions23 Sept 2019Allowed
Bhawna Sharma Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0076
Income Tax Act, 1961 — Section 2(29A), 2(29B), 2{42A), 2(4233), 2S42B, 45, 54, 54(1), 54F, 54F(1), 64, 139, 139(1), 143(3), 234A, 234B, 234C, 234D, 271(l)(c), 288A
Tribunals and Commissions23 Sept 2019Dismissed
Income Tax Officer Vs Late Shri Saurabh Gupta Through
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0075
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions23 Sept 2019Dismissed
DCIT Vs M/s.Diageo Distilleries Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0074
Income Tax Act, 1961 — Section 36, 37, 143(3), 154
Tribunals and Commissions23 Sept 2019Dismissed
ACIT Vs M/s. Uttam Enterprises Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0073
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions23 Sept 2019Allowed
Manish Malik Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0072
Tribunals and Commissions20 Sept 2019Allowed/Dismissed
M/s Rasandik Engineering Industries I. Ltd And Others Vs A.C.I.T And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0155
Income Tax Act, 1961 — Section 14A, 36(1)(vii)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions20 Sept 2019Dismissed
DDIT(E) Vs National Association Of Software And Services Company
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0083
Income Tax Act, 1961 — Section 2(15), 11, 12A, 28(iii)
Tribunals and Commissions20 Sept 2019Dismissed
DCIT Vs Maharishi Ayurveda Products P.Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0082
Income Tax Act, 1961 — Section 2(22)(e), 8
Tribunals and Commissions20 Sept 2019Allowed
Sunita Tripathi Vs Assessing Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0081
Income Tax Act, 1961 — Section 68, 143(3), 251
Tribunals and Commissions20 Sept 2019Allowed
Nagesh Knitwears P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0080
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions20 Sept 2019Partly Allowed
Parminder Singh Sabharwal Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0079
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 80C, 80D,
Tribunals and Commissions19 Sept 2019Allowed
M/s Styric Chem (P) Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0156
Income Tax Act, 1961 — Section 68, 143(1), 147, 148, 151(1), 234A, 234B, 234D