Tribunals and Commissions30 May 2024Allowed
Dilip Kapur Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0054
Income Tax Act, 1961 — Section 142(1), 142A, 143(3), 144C(13), 234D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 3 of 27
Tribunals and Commissions30 May 2024Dismissed
ACIT Vs Pragun Finance Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0053
Income Tax Act, 1961 — Section 37, 132, 133A, 143(3), 147, 148, 153A, 153A(1), 153C, 153C(1), 263
Tribunals and Commissions29 May 2024Allowed/Dismissed/Dismissed
Mohammad Junaid Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0052
Income Tax Act, 1961 — Section 69, 144, 144B, 250, 272A(1)(d), 271AAC(1)
Tribunals and Commissions29 May 2024Dismissed
Dy.CIT Vs Sandeep Bajaj
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0051
Income Tax Act, 1961 — Section 2(22)(e), 56, 143(3), 147, 148, 151, 151(1), 151(2)
Tribunals and Commissions29 May 2024Dismissed
DCIT Vs Sheriff Foundation
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0050
Income Tax Act, 1961 — Section 2(15), 11, 11(1), 12, 12A, 13, 133(6), 142(1), 143(2), 143(3)
Tribunals and Commissions29 May 2024
Brett Lee Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0049
Income Tax Act, 1961 — Section 115BBA, 133(6), 139(1), 142(1), 144, 147, 148
Tribunals and Commissions28 May 2024Allowed
Dhoom Singh Sharma Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0034
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions28 May 2024Allowed
Adarsh Paramedical Welfare Association Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0033
Income Tax Rules, 1962 — Rule 10ABIncome Tax Act, 1961 — Section 12A, 80G, 80G(5), 80G(5)(iv)(A), 80G(5)(iii)
Tribunals and Commissions28 May 2024Dismissed
ITO Vs Gaurav Khullar
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0032
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 142(1), 143(1), 143(2), 144, 147, 148
Tribunals and Commissions28 May 2024Dismissed
DCIT Vs Asian Consolidated Industries Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0031
Income Tax Act, 1961 — Section 143(3), 145, 264, 271, 271(1)(c), 274, 292B
Tribunals and Commissions28 May 2024Dismissed
DCIT Vs Asian Consolidated Industries Ltd.
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0030
Income Tax Act, 1961 — Section 143(3), 144, 264, 271(1)(c), 274, 292B
Tribunals and Commissions28 May 2024Partly Allowed
M/S. Apace Developers Pvt. Ltd. Vs PR.CIT-1
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0029
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions28 May 2024Allowed
Interglobe Technology Quotient Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0028
Income Tax Rules, 1962 — Rule 37BA, 37BA(3), 37BA(3)(ii)Income Tax Act, 1961 — Section 30, 36, 37(1), 80G, 80G(2)(iiihk), 80G(2)(iiihl), 139(1), 143(3), 144B, 199, 199(3), 234A, 234B, 234C, 250, 251(2)Companies Act, 2013 — Section 135, 135(5)
Tribunals and Commissions27 May 2024Dismissed
DCIT Vs Loop Telecom &Trading Limited
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0042
Income Tax Act, 1961 — Section 127, 127(2), 154, 260A, 269
Tribunals and Commissions27 May 2024Dismissed
Anil Kumar Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0041
Evidence Act, 1872 — Section 101, 102Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE
Tribunals and Commissions27 May 2024Partly Allowed
Ajit Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0040
Income Tax Act, 1961 — Section 271(1)(C), 274
Tribunals and Commissions27 May 2024Allowed
Ashwini Kumar Taneja Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0039
Income Tax Act, 1961 — Section 68, 143(1), 143(3), 234B, 234D
Tribunals and Commissions27 May 2024Allowed
Shipra Singh Rana Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0038
Income Tax Act, 1961 — Section 50C, 69, 69A
Tribunals and Commissions27 May 2024Allowed
National Lubricating Grease Institute India Chapter Vs CIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0037
Income Tax Act, 1961 — Section 2(15), 10(23C), 12A, 12AB, 12AA
Tribunals and Commissions27 May 2024Allowed
DCIT Vs PTC India Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0036
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A