Tribunals and Commissions20 May 2024Allowed
Braham Singh Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0012
Income Tax Act, 1961 — Section 142(1), 148, 250, 271F, 272A(1)(d), 272A(1)(3), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 5 of 27
Tribunals and Commissions20 May 2024Partly Allowed
Gaurav Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0011
Income Tax Act, 1961 — Section 142(1), 143(3), 147, 147(a), 148, 151
Tribunals and Commissions20 May 2024Dismissed
Malhan Constructions Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0010
Income Tax Act, 1961 — Section 40(a), 40(a)(ia), 142(1), 143(3), 201(1), 250(6)
Tribunals and Commissions20 May 2024Allowed
Shri Balaji Human Resources Development Trust Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0009
Income Tax Act, 1961 — Section 11, 12A, 12AA, 13, 13(1)(c), 13(2)(g), 13(2)(c), 13(3), 143(1), 143(2)
Tribunals and Commissions17 May 2024Dismissed
DCIT Vs Harjinder Talwar
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0008
Income Tax Act, 1961 — Section 44AB, 69A, 115BE
Tribunals and Commissions17 May 2024Allowed
M/S. Indiabulls Real Estate Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0007
Income Tax Rules, 1962 — Rule 8D, 8D(1), 8D(2), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 14A(3), 143(3)
Tribunals and Commissions17 May 2024Dismissed
ITO Vs Ashok Kumar Gupta
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0006
Income Tax Act, 1961 — Section 44AD, 68, 69, 144, 147
Tribunals and Commissions17 May 2024Dismissed
DCIT Vs Gawar-Ciegall (J.V.).DSS 378
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 80IA(4), 133(6)
Tribunals and Commissions17 May 2024Partly Allowed
Little Fairy Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0004
Income Tax Act, 1961 — Section 143(3), 144C(3), 234B, 270A, 282
Tribunals and Commissions16 May 2024Partly Allowed
Arafaath Exports Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0015
Income Tax Rules, 1962 — Rule 11UA(2)Income Tax Act, 1961 — Section 56(2)(viib), 68, 143(3)
Tribunals and Commissions16 May 2024Allowed
ITO Vs Shalini Gupta
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0014
Income Tax Act, 1961 — Section 10(38), 69, 143(1), 143(3), 250
Tribunals and Commissions16 May 2024Allowed
Best Aromatics Limited Vs ITO
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0013
Income Tax Act, 1961 — Section 143(3), 144, 144B, 147, 154
Tribunals and Commissions15 May 2024Dismissed
Dy.C.I.T Vs Magic Auto Pvt Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0026
Income Tax Act, 1961 — Section 68, 115BBE, 145(3)
Tribunals and Commissions15 May 2024Partly Allowed
Gurmeet Singh Sethi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0020
Income Tax Act, 1961 — Section 40(a)(ia), 43B, 133(6), 143(3), 253(5)
Tribunals and Commissions15 May 2024Partly Allowed
Choice Hospitality (India) Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0019
Income Tax Act, 1961 — Section 37(1)
Tribunals and Commissions15 May 2024Partly Allowed
Heidelberg Cement India Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0018
Income Tax Act, 1961 — Section 11, 37(1), 70, 71, 71(2), 72, 74, 74(1), 74(1)(b), 143(3)
Tribunals and Commissions15 May 2024Dismissed
Dy CIT [E] Vs Indian Grameen Services
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0017
Income Tax Act, 1961 — Section 11, 12, 12A(a), 13, 13(2)(a), 13(2)(b), 13(3)Companies Act, 1956 — Section 25
Tribunals and Commissions15 May 2024Dismissed/Allowed
DCIT Vs KCJ Buildtech Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0016
Income Tax Act, 1961 — Section 68, 132, 139(1), 144, 153A, 153C
Tribunals and Commissions14 May 2024Dismissed
DCIT Vs BDR Builders and Developers Pvt Ltd
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0027
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 50C, 68, 69, 131, 133, 133(6), 133A, 143(3), 147, 271, 271(1)(C)
Tribunals and Commissions14 May 2024Dismissed
GRP Auto Vs JCIT
Income Tax Appellate Tribunal · (2024) 05 ITAT CK 0024
Income Tax Act, 1961 — Section 40A(2), 69, 80IC, 133A, 143(3), 145(3)