Tribunals and Commissions30 Apr 2024Allowed
Global Green Company Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0104
Income Tax Act, 1961 — Section 143(3), 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 7 of 27
Tribunals and Commissions30 Apr 2024Partly Allowed
Kusum Lata Vs Dy. CIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0103
Income Tax Act, 1961 — Section 54F, 69, 132, 132A, 142(1), 143(2), 143(3), 147, 148, 153A
Tribunals and Commissions30 Apr 2024Dismissed
DCIT Vs J. K. Techno Soft Ltd.
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0102
Income Tax Act, 1961 — Section 37(1), 43(5), 45(3), 115JB
Tribunals and Commissions30 Apr 2024Partly Allowed
M/S P &B Enterprises Pvt Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0101
Income Tax Act, 1961 — Section 40(b), 40(b)(v)
Tribunals and Commissions29 Apr 2024Dismissed
Kapil Chhabra Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0113
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
Tribunals and Commissions29 Apr 2024Partly Allowed
Mahender Kumar Mittal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0112
Income Tax Act, 1961 — Section 41(1), 68, 133(6), 143(1), 143(3)
Tribunals and Commissions29 Apr 2024Dismissed
ACIT Vs Ateeq Ahmed
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0111
Income Tax Act, 1961 — Section 36(1)(iii), 80IB, 80IB(10), 143(3), 144A, 271(1)(c)
Tribunals and Commissions29 Apr 2024Partly Allowed
Society for Human Transformation & Research Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0110
Income Tax Act, 1961 — Section 2(15), 10(23C)(vi), 11, 11(5), 12, 12A, 13, 13(1)(c), 13(3), 13(1)(c)(?), 13(1)(d), 13(2)(a), 143(2), 164(2)
Tribunals and Commissions29 Apr 2024Allowed
DCIT Vs Sandeep Hooda
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0109
Income Tax Act, 1961 — Section 54, 143(3)
Tribunals and Commissions29 Apr 2024Dismissed
DCIT Vs CDS Infra Projects Limited
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0108
Income Tax Act, 1961 — Section 44AB, 68, 115BBE, 143(3)
Tribunals and Commissions26 Apr 2024Partly Allowed
Ashok Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0100
Income Tax Act, 1961 — Section 43CA, 143(1), 143(3), 270A, 270A(7), 270A(8), 270A(9)
Tribunals and Commissions26 Apr 2024Partly Allowed
Parveen Tayal Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0099
Income Tax Act, 1961 — Section 68, 132, 132A, 132(1)(A), 142(1), 143(2), 147, 148, 153(1), 153A, 153A(1), 153A(1)(a), 153A(2), 153D
Tribunals and Commissions26 Apr 2024Allowed
Diwakar Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0098
Income Tax Rules, 1962 — Rule 128, 128(9)Income Tax Act, 1961 — Section 90, 91, 129, 139(1), 143(1), 154, 295(2)(ha)
Tribunals and Commissions25 Apr 2024Dismissed
Income-Tax Officer Vs D.D. & Co.
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0087
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions25 Apr 2024Allowed
Dheerwati Sewa Trust Vs Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0086
Income Tax Act, 1961 — Section 10(23C)(iiiad), 12AA, 68, 143(3), 263
Tribunals and Commissions25 Apr 2024Allowed
Ashok Kumar Tayal Vs PCIT (Central)
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0085
Income Tax Act, 1961 — Section 69, 69A, 115BBE, 132, 142(1), 143(3), 153A, 263
Tribunals and Commissions25 Apr 2024Allowed
Rita Singh Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0084
Income Tax Act, 1961 — Section 69, 142(1), 143(2), 143(3)
Tribunals and Commissions25 Apr 2024Allowed
Bajrang Lal Periwal Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0083
Income Tax Act, 1961 — Section 143(3), 153A
Tribunals and Commissions25 Apr 2024Partly Allowed
M/S. Mideast Integrated Steels Ltd Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0082
Income Tax Act, 1961 — Section 115JB, 139, 139(1), 142(1), 142(2), 143, 143(2), 143(3), 292BB
Tribunals and Commissions24 Apr 2024Allowed
Jitendra Agarwal Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0093
Income Tax Act, 1961 — Section 69, 115BBE, 144, 250