Tribunals and Commissions19 Apr 2024Allowed
VRP Telematics (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0065
Income Tax Act, 1961 — Section 143(3), 147, 148(1), 148(2), 151, 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 9 of 27
Tribunals and Commissions19 Apr 2024Partly Allowed
Dhanuka Agritech Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0064
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions19 Apr 2024Allowed
DCIT Vs Taptap Meals Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0063
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 56(2)(viib), 68, 115BBE, 133(6), 143(3), 251
Tribunals and Commissions18 Apr 2024Dismissed
M/S Supershakti Cooking Oil Pvt. Ltd Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0062
Income Tax Act, 1961 — Section 68, 133(6), 145
Tribunals and Commissions18 Apr 2024Allowed
Pushpa Gupta Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0061
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 124, 124(3), 143(2), 292B, 292BB
Tribunals and Commissions18 Apr 2024Allowed
Savannah Seeds Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0060
Tribunals and Commissions18 Apr 2024Dismissed
Dcit Vs Moonshine Eservices Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0059
Tribunals and Commissions18 Apr 2024Partly Allowed
Murshid Ahmed Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0058
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 40A(3), 143(3), 147, 154, 263
Tribunals and Commissions18 Apr 2024Allowed
M/S. Shanta Blankets Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0057
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b), 11USIncome Tax Act, 1961 — Section 52(2)(viib), 56(2)(vii), 56(2)(viib), 68, 133(6), 142, 142(1), 143(1), 251(1), 271(1)(c)
Tribunals and Commissions16 Apr 2024Allowed
Bijender Singh Lohia Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0071
Income Tax Act, 1961 — Section 2(24)(iv), 69C, 132, 132(1), 143(1), 143(2), 143(3), 153A, 153C, 153D, 158BB, 158BC, 292CC(2)
Tribunals and Commissions16 Apr 2024Allowed
Om Prakash Saini Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0070
Income Tax Act, 1961 — Section 144
Tribunals and Commissions16 Apr 2024Allowed
Saxo Bank Vs Saxo Bank
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0069
Income Tax Act, 1961 — Section 9(1)(vi)Copyright Act, 1957 — Section 14, 14(a), 14(b), 30Income Tax Act, 1961 — Section 143(3), 144C(13), 195
Tribunals and Commissions16 Apr 2024Allowed
Nirmal Doshi Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0068
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 69A, 143(3), 144, 144B, 148, 148A(d)
Tribunals and Commissions16 Apr 2024Allowed
Kanta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0067
Income Tax Act, 1961 — Section 139(1), 142(1), 143(2), 143(3), 147, 148, 154, 250
Tribunals and Commissions16 Apr 2024Allowed
G-Tekt India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0066
Income Tax Act, 1961 — Section 36(1)(vii), 36(2), 37(1), 143(3)
Tribunals and Commissions16 Apr 2024Allowed
Jai Prakash Vs CIT(A)
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0056
Income Tax Act, 1961 — Section 68
Tribunals and Commissions16 Apr 2024Partly Allowed
Satendra Shrivastav Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0055
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 143(1), 234A, 234C, 234F, 250
Tribunals and Commissions15 Apr 2024Allowed
Jai Parkash Vs Principal Commissoiner Of Income Tax
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0054
Income Tax Act, 1961 — Section 10(37), 56(2)(viii), 57(iv), 142(1), 143(1), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894 — Section 28, 34
Tribunals and Commissions15 Apr 2024Partly Allowed
Jitender Kumar Goel Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0053
Income Tax Act, 1961 — Section 69A, 143(3)
Tribunals and Commissions15 Apr 2024Allowed
Subhash Chand, Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0052
Income Tax Act, 1961 — Section 147, 148, 269SS, 271D