Tribunals and Commissions12 Apr 2024Allowed
Satish Jain Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0051
Income Tax Act, 1961 — Section 68, 115BBE, 145(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 10 of 27
Tribunals and Commissions12 Apr 2024Dismissed
Income Tax Officer Vs Avirook Sen
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0050
Income Tax Act, 1961 — Section 17, 17(3), 17(3)(i), 17(3)(iii), 143(3), 263
Tribunals and Commissions12 Apr 2024Dismissed
DCIT Vs Polyplex Corporation Limited
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0049
Income Tax Act, 1961 — Section 35, 35(2AB), 37, 37(1), 40A(7), 40(a)(i), 90, 143(2), 143(3), 271(1)(c), 274
Tribunals and Commissions12 Apr 2024Dismissed
M/S. Proparent Solutions Private Ltd Vs PCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0048
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions10 Apr 2024Allowed
DCIT Vs M/S. Patel Woods Produts Ltd
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0047
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions10 Apr 2024Allowed
Yards N Yields Infratech Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0046
Income Tax Rules, 1962 — Rule 46A, 46A(4)Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 144, 234A, 234B, 234D
Tribunals and Commissions10 Apr 2024Allowed
Sarita Gupta Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0045
Income Tax Act, 1961 — Section 143(3), 147, 148, 250(6)
Tribunals and Commissions10 Apr 2024
J Mitra And Bros Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0044
Income Tax Act, 1961 — Section 37, 37(1), 143(2), 143(3), 144, 292BB
Tribunals and Commissions10 Apr 2024Allowed
Six Continents Hotels Inc. Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0043
Income Tax Rules, 1962 — Rule 37BA(2)Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vii), 143(3), 144C(3), 199(1)
Tribunals and Commissions10 Apr 2024Allowed
M/S. Software Technology Parks Of India Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0042
Income Tax Act, 1961 — Section 2(13), 2(15), 10(23C)(iv), 11, 11(1)(a), 11(2), 11(6), 12A, 13, 143(2), 143(3)Foreign Trade (Development and Regulation) Act, 1992 — Section 3(1)(
Tribunals and Commissions10 Apr 2024Allowed
Sterling Associates Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0041
Income Tax Act, 1961 — Section 142(1), 143(3), 271(1)(c)
Tribunals and Commissions09 Apr 2024Allowed
Vikas Kappor Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0038
Income Tax Act, 1961 — Section 90, 143(1)
Tribunals and Commissions09 Apr 2024Allowed
M/S Barkat Raj Capital Private Limited Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0037
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions09 Apr 2024Allowed
Inder Lata Gera Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0036
Income Tax Act, 1961 — Section 147, 271(1)(C), 271F
Tribunals and Commissions09 Apr 2024Dismissed
ACIT Vs Acme Auto Pvt. Ltd
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0035
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 131
Tribunals and Commissions08 Apr 2024Allowed
Indresh Nagar Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0030
Income Tax Act, 1961 — Section 144, 147, 151, 234A, 234B
Tribunals and Commissions08 Apr 2024Allowed
Rakesh Bhatia, Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0029
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 44AE, 144, 147, 148
Tribunals and Commissions08 Apr 2024Allowed
Kandera Brick Field Vs. ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0028
Tribunals and Commissions08 Apr 2024Partly Allowed
Sunil Kapoor Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0027
Income Tax Act, 1961 — Section 48, 54, 68, 142(1), 143(3), 144C(1), 144C(5), 144C(13), 149(1)(b), 153Capital Gains Account Scheme, 1988 — Section 54
Tribunals and Commissions08 Apr 2024Allowed
Herbert Smith Free LLP Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0026
Income Tax Act, 1961 — Section 2(23), 2(31)(iv), 4, 9(1)(vii), 119, 143(3), 148, 271(1)(c)