Tribunals and Commissions24 Apr 2024Allowed
Narender Singh Narwal Vs Asstt. Director Of Income Tax
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0092
Income Tax Act, 1961 — Section 36(1)(va)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2024
534 judgments · page 8 of 27
Tribunals and Commissions24 Apr 2024Dismissed
ITO Vs Rashmi Rajiv Mehta
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0091
Income Tax Act, 1961 — Section 68, 143, 143(3), 147, 148
Tribunals and Commissions24 Apr 2024Allowed
Rhine Energy LLP Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0090
Income Tax Act, 1961 — Section 30, 36, 37, 37(1), 142(1), 143(2), 270A
Tribunals and Commissions24 Apr 2024Allowed
Backbase Europe BV Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0089
Income Tax Act, 1961 — Section 143(3), 144C(13)
Tribunals and Commissions24 Apr 2024Allowed
Veena Singh Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0088
Income Tax Act, 1961 — Section 44AD, 68, 69A, 69C, 132, 139, 142(1), 143(2), 143(3), 153A, 153D
Tribunals and Commissions23 Apr 2024Dismissed
DCIT Vs Quippo Energy (P) Ltd.
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0114
Income Tax Rules, 1962 — Rule 5Income Tax Act, 1961 — Section 2(18), 2(18)(b), 32(1), 69, 79Companies Act, 1956 — Section 3, 3(iv)(c)
Tribunals and Commissions23 Apr 2024Allowed
M Sons Gems N Jewellery Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0097
Income Tax Act, 1961 — Section 250
Tribunals and Commissions23 Apr 2024Allowed
Rakesh Kumar Aggarwal Vs ACIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0096
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions23 Apr 2024Dismissed
ACIT Vs Delhi Spot Bullion Trading Co. Pvt. Ltd.
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0095
Income Tax Act, 1961 — Section 44AB, 68, 69C, 143(3)
Tribunals and Commissions23 Apr 2024Allowed
Anurag Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0094
Income Tax Act, 1961 — Section 133(6), 143(3), 147, 148, 154, 154(1), 154(1A)
Tribunals and Commissions23 Apr 2024Dismissed
DCIT Vs Jagdamba Contractors And Builders Ltd.
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0077
Income Tax Act, 1961 — Section 68, 133AEvidence Act, 1872 — Section 103
Tribunals and Commissions23 Apr 2024Allowed
J.M. Voith SE & Co. KG (Earlier Voith Paper Gmbh & Co. KG) Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0076
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 5, 9(1)(i)
Tribunals and Commissions22 Apr 2024Allowed
Flymantra Trips Private Limited Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0081
Income Tax Act, 1961 — Section 144
Tribunals and Commissions22 Apr 2024Allowed
Suresh Chand Singhal Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0080
Income Tax Act, 1961 — Section 69A
Tribunals and Commissions22 Apr 2024Allowed
Neeraj Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0079
Income Tax Act, 1961 — Section 48, 250, 251
Tribunals and Commissions22 Apr 2024Allowed
PANKAJ SHARMA Vs Income Tax Officer
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0078
Income Tax Act, 1961 — Section 69A, 80C, 80GG, 250
Tribunals and Commissions22 Apr 2024Allowed
Neera Dhupar Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0075
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 139, 144, 147, 148, 250
Tribunals and Commissions22 Apr 2024Allowed
Neelkhanth Polymer Vs DCIT
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0074
Income Tax Act, 1961 — Section 36(1)(va), 40A(3), 143(1), 154
Tribunals and Commissions22 Apr 2024Dismissed
Shankar Gas & MFG. Co. Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0073
Income Tax Act, 1961 — Section 40A(3), 68, 143(1), 143(2), 143(3), 147, 148, 151
Tribunals and Commissions22 Apr 2024Dismissed
Income-Tax Officer Vs Professional Assistance For Development Action
Income Tax Appellate Tribunal · (2024) 04 ITAT CK 0072
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 2(15), 11, 11(1), 12AA(1), 143(3)